Rajasthan High Court GST Judgments — 2020

91 judgments.

• M/S. Sunil Kumar And Company Sri Ganganagar v. Union Of INDIA

  Record only

  CW/717/2020·14 Dec 2020

• Aditya Gupta S/O Shri Arjun Gupta v. Union Of INDIA

  Record only

  CRLMB/11595/2020·4 Dec 2020

• Rishabh Transformers v. Union Of INDIA

  Record only

  CW/4153/2020·4 Dec 2020

• Rajkishore Agarwal S/O Shri Omprakash Agarwal v. Union Of INDIA

  Record only

  CRLMB/9758/2020·3 Dec 2020

• Sayar Singh S/O Shri Hanuman Singh Shekhawat v. Union Of INDIA

  Record only

  CW/6249/2020·3 Dec 2020

• Mohammed Yunus @ Mohameed Yunus Khan@Mohemmedyunus@Yunuskhan S/O Late Shri Najir Ahmed v. Union Of INDIA

  Record only

  CRLMB/14400/2020·2 Dec 2020

• Subhash Chandra Tyagi S/O Late Shri Chiranji Lal v. Directorate General Of Goods And Service Tax

  Record only

  CRLMB/13338/2020·24 Nov 2020

• M/S Rajdeep Auto Wheels PVT. LTD. v. The Commissioner (Appeals)

  Record only

  CW/13518/2020·19 Nov 2020

• M/S Raj Auto Wheels PVT. LTD. v. The Commissioner (Appeals)

  Record only

  CW/13517/2020·19 Nov 2020

• M/S. Sangam INDIA LTD. v. Union Of INDIA

  Record only

  CW/5542/2020·19 Nov 2020

• Dev Adania @ Dev Madan Adania v. Union Of INDIA Through Joint Commissioner

  Record only

  CRLMB/12371/2020·12 Nov 2020

• Hemant Kumar Singhal S/O Ashok Kumar Singhal v. Union Of INDIA

  Record only

  CRLMB/8676/2020·4 Nov 2020

• Pankaj Garg S/O Late Sh. Ramkishan Garg v. Union Of INDIA

  Record only

  CRLMB/11253/2020·4 Nov 2020

• Pradeep Kumar Bansal S/O Nagarmal Gupta v. Union Of INDIA

  Record only

  CRLMB/12093/2020·4 Nov 2020

• Mohan Lal Nama W/O Late Shri Murlidhar Nama v. Union Of INDIA

  Record only

  CW/11122/2020·22 Oct 2020

• Rajesh Arora S/O Shri Deewan Chand v. Union Of INDIA

  Record only

  CRLMB/11621/2020·13 Oct 2020

• Sandeep Goyal S/O Shri Satpal Goyal v. Union Of INDIA

  Record only

  CRLMB/9096/2020·13 Oct 2020

• Dhanraj Singhal S/O Late Shri Anandi Lal Agarwal v. State Of Rajasthan

  Record only

  CRLMB/6278/2020·28 Sept 2020

• Saurabh Chhajer S/O Shri Mahaveer Chand Chhajer v. State Of Rajasthan

  Record only

  CRLMB/9338/2020·15 Sept 2020

• M/S Venkateswara Wires PVT. LTD. v. Union Of INDIA Through Secretary

  Record only

  CW/16645/2018·10 Sept 2020

• M/S Sarvodaya Fertilizers And Chemicals v. Union Of INDIA

  Record only

  CW/4521/2020·10 Sept 2020

• Riddhi Siddhi Home Studios (Sanju) v. Union Of INDIA

  Record only

  CW/2741/2020·14 Aug 2020

• M/S. Bge Mining PVT. LTD. v. The State Of Rajasthan

  Record only

  CW/7469/2020·31 Jul 2020

• Trivedi Ventures LLP v. Union Of INDIA

  Record only

  CW/4182/2020·30 Jul 2020

• M/S Agarwal Brothers v. The Union Of INDIA

  Record only

  CW/21366/2018·30 Jul 2020

• M/S Kaushal Sales v. Union Of INDIA

  Record only

  CW/6744/2020·30 Jul 2020

• M/S. Srk Solenergi Private Limited v. The Union Of INDIA

  Record only

  CW/21770/2018·30 Jul 2020

• M/S Kanak Resources Management Limited v. The Union Of INDIA

  Record only

  CW/5744/2019·30 Jul 2020

• M/S Ashiana Ispat LTD v. Union Of INDIA

  Record only

  CW/27272/2018·30 Jul 2020

• M/S R.R. Mineral v. The Union Of INDIA

  Record only

  CW/6528/2019·30 Jul 2020

• Biogenetic Drugs Private Limited v. Union Of INDIA Through The Commissioner (GST), Ministry Of Finance (Department Of Revenue)

  Record only

  CW/15274/2018·30 Jul 2020

• Srf Limited v. Additional Commissioner

  Record only

  CW/13986/2018·30 Jul 2020

• M/S Om Metals Auto PVT LTD v. Union Of INDIA

  Record only

  CW/7761/2019·30 Jul 2020

• M/S Kabel Tradelink PVT LTD v. Union Of INDIA

  Record only

  CW/6460/2019·30 Jul 2020

• M/S. Anusika Industries LTD v. The Union Of INDIA

  Record only

  CW/19217/2018·30 Jul 2020

• M/S Pawan Steel Tubes v. The Union Of INDIA

  Record only

  CW/6585/2019·30 Jul 2020

• M/S Ekta Entrprises v. Union Of INDIA

  Record only

  CW/1088/2020·30 Jul 2020

• M/S Sukh Suvidha Enterprises v. Union Of INDIA

  Record only

  CW/352/2019·30 Jul 2020

• Viraya Steels PVT. LTD. v. Union Of INDIA

  Record only

  CW/17495/2018·30 Jul 2020

• M/S Big Rings The Tyre World v. Union Of INDIA

  Record only

  CW/8155/2019·30 Jul 2020

• M/S Sharma Trading Company v. Union Of Inidia

  Record only

  CW/6804/2020·30 Jul 2020

• M/S. Universal Cylinders Limited v. The Union Of INDIA

  Record only

  CW/21862/2018·30 Jul 2020

• M/S Tijaria Led Industries v. The Union Of INDIA

  Record only

  CW/6267/2019·30 Jul 2020

• M/S Pyramid Abrasives PVT. LTD. v. Union Of INDIA

  Record only

  CW/17489/2018·30 Jul 2020

• Ms Ceramic Tableware PVT LTD v. Union Of INDIA And Ors

  Record only

  CW/8066/2018·30 Jul 2020

• M/S Jallan Furkating Tea Company PVT LTD. v. Union Of INDIA

  Record only

  CW/26608/2018·30 Jul 2020

• M/S Puran Auto Sales v. Union Of INDIA

  Record only

  CW/7754/2019·30 Jul 2020

• M/S Bajrang Wire Products INDIA Private Limited v. The Union Of INDIA

  Record only

  CW/5543/2019·30 Jul 2020

• M/S Rama Ply And Timber v. Union Of INDIA

  Record only

  CW/19233/2019·30 Jul 2020

• M/S R S Enterprises v. Union Of INDIA

  Record only

  CW/7052/2019·30 Jul 2020

• M/S. Alchem International PVT. LTD. v. Union Of INDIA

  Record only

  CW/24032/2018·30 Jul 2020

• M/S V. S. Enterprises v. Union Of INDIA

  Record only

  CW/23080/2018·30 Jul 2020

• M/S Umang Boards LTD v. The Union Of INDIA

  Record only

  CW/4091/2019·30 Jul 2020

• Sunbeam Auto PVT. LTD. v. Union Of INDIA

  Record only

  CW/5124/2019·30 Jul 2020

• M/S Rays Power Experts Private Limited v. Union Of INDIA

  Record only

  CW/20714/2018·30 Jul 2020

• Mohsin Khan S/O Shri Usman Khan v. Union Of INDIA

  Record only

  CRLMA/88/2020·21 Jul 2020

• M/S Hpm Chemicals And Fertilizers LTD. v. Assistant Commissioner State Tax Officer

  Record only

  CW/445/2019·20 Jul 2020

• M/S Suncity Projects Private Limited v. Union Of INDIA

  Record only

  CW/4518/2020·9 Jul 2020

• M/S. Markap Resources PVT. Limited v. The Union Of INDIA

  Record only

  CW/4622/2020·8 Jul 2020

• Anup Ashopa S/O Shri Jagdish Prasad Ashopa v. Union Of INDIA

  Record only

  CRLMB/4028/2020·7 Jul 2020

• Shri Shrivatas Rathi v. Union Of INDIA

  Record only

  CRLW/374/2020·30 Jun 2020

• M/S. Alankar Engineers v. The Union Of INDIA

  Record only

  CW/4326/2020·12 Jun 2020

• Uma Shankar Aggarwal S/O Shri Babu Lal Aggarwal v. Union Of INDIA

  Record only

  CRLMB/3092/2020·5 Jun 2020

• Mohit Vijay S/O Jeevan Lal Vijay v. Union Of INDIA

  Record only

  CRLMB/7605/2019·2 Jun 2020

• Kapil Vijay@Kapil Vijayavargiya S/O Shri Ram Kalyan Vijay v. Union Of INDIA

  Record only

  CRLMB/7642/2019·2 Jun 2020

• M/S Parle Biscuits PVT. LTD. v. Commissioner Of CGST And Central Excise Alwar Commissionerate

  Record only

  EXCIA/179/2018·1 Jun 2020

• Saurabh Chhajer S/O Shri Mahaveer Chand Chhajer v. Union Of INDIA

  Record only

  CRLMB/4410/2020·1 Jun 2020

• Rajesh Arora S/O Shri Deewan Chand v. Union Of INDIA

  Record only

  CRLMB/3987/2020·26 May 2020

• Rajesh Arora S/O Shri Deewan Chand v. Union Of INDIA

  Record only

  CRLMB/4096/2020·26 May 2020

• Gaurav Maheshwari v. State

  Record only

  CRLMB/1422/2020·13 May 2020

• Gaurav Industries, A Proprietorship Concern v. GST Council Secretariat

  Record only

  CW/266/2020·18 Mar 2020

• M/S. Shree Motors v. Union Of INDIA

  Record only

  CW/440/2020·18 Mar 2020

• Greenland Automotive (P) LTD. v. Union Of INDIA

  Record only

  CW/3331/2020·6 Mar 2020

• Jk Lakshmi Cement Limited v. Union Of INDIA

  Record only

  CW/11084/2018·4 Mar 2020

• M/S. Mahaveer Sales Corporation v. Government Of INDIA, Through Its Secretary (Revenue)

  Record only

  CW/19301/2019·26 Feb 2020

• M/S Shree Shyam Trading Company v. Union Of INDIA

  Record only

  CW/2879/2020·26 Feb 2020

• Arvind Kumar Raina S/O Shri Mohan Lal Raina v. Union Of INDIA

  Record only

  CW/1292/2020·26 Feb 2020

• M/S Perfect Turners v. Union Of INDIA

  Record only

  CW/1795/2020·24 Feb 2020

• Surya Marketing v. Union Of INDIA

  Record only

  CW/3392/2020·24 Feb 2020

• Aditya Gupta S/O Arjun Gupta v. Union Of INDIA

  Record only

  CRLMB/1535/2020·14 Feb 2020

• Sayar Singh S/O Shri Hanuman Singh Shekhawat v. Union Of INDIA

  Record only

  CW/1949/2020·12 Feb 2020

• M/S Govindwal Sahib Vanaspati Mills v. State Of Rajasthan

  Record only

  CW/48/2020·5 Feb 2020

• Rajesh Arora S/O Shri Dewanchand v. Union Of INDIA

  Record only

  CRLMB/16908/2019·5 Feb 2020

• Sandeep Goyal S/O Sh. Satpal Goyal v. Union Of INDIA

  Record only

  CRLMB/1521/2020·5 Feb 2020

• Ms Liberty Whiteware LTD v. Commissioner Central Excise Andser Tax

  Record only

  EXCIA/70/2018·29 Jan 2020

• Smt. Neha Matai W/O. Sh. Prakash Matai v. State Of Rajasthan

  Record only

  CW/1342/2020·27 Jan 2020

• Saurabh Chhajer S/O Shri Mahaveer Chand Chhajer v. State Of Rajasthan

  Record only

  CRLMB/16734/2019·22 Jan 2020

• Paridhi Jain v. State

  Record only

  CRLMB/48/2020·20 Jan 2020

• Paridhi Jain v. State

  Record only

  CRLMB/742/2020·20 Jan 2020

• Shree Cement Limited v. Commissioner, CGST And Central Excise And Service Tax Jaipur

  Record only

  EXCIA/5/2019·17 Jan 2020

• Super Ex-Servicemen Welfare Co-Operative Society LTD v. Superintendent CGST

  Record only

  WRES/603/2018·7 Jan 2020