Rajesh Arora S/O Shri Deewan Chand vs. Union Of INDIA
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S. B. Criminal Miscellaneous 4th Bail Petition No. 4096/2020 Rajesh Arora S/o Shri Deewan Chand, R/o 2/6 New Surya Nagri Abohar District Fazilka (Punjab) (Presently Lodged In Central Jail Jaipur) ----Petitioner Accused Versus Union of India, through Senior Intelligence Officer, Directorate General of Goods And Services Tax Intelligence Jaipur Zonal Unit Jaipur (Raj.) ----Respondent For Petitioner : Ms. Anita Agarwal through Video Conferencing.
For Respondent : Mr. Siddharth Ranka. HON'BLE MRS. JUSTICE SABINA Order 26/05/2020 Learned counsel for the petitioner submits that she may be permitted to withdraw the petition.
Ordered accordingly. (SABINA),J MANOJ NARWANI /15
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