Rajasthan High Court GST Judgments — 2019

119 judgments, newest first. Page 1 of 2.

Shri Ram Chandra Sharma S/O Sh. Jagdish Narayan vs. Commissioner Of Central Excise And Central Goods And Service Tax

EXCIA/51/2019HC Rajasthan20 Dec 2019

Bench: INDRAJIT MAHANTY,ASHOK KUMAR GAUR

Shri Laxmi Narayan Sharma S/O Shri Jagdish Narayan Sharma vs. Commissioner Of Central Excise And Central Goods And Service Tax

EXCIA/47/2019HC Rajasthan20 Dec 2019

Bench: INDRAJIT MAHANTY,ASHOK KUMAR GAUR

Shri Ram Swaroop Sharma S/O Shri Gega Ram Sharma vs. Commissioner Of Central Excise And Central Goods And Service Tax

EXCIA/50/2019HC Rajasthan20 Dec 2019

Bench: INDRAJIT MAHANTY,ASHOK KUMAR GAUR

M/S Desire Lifestyle vs. Union Of INDIA

CW/18912/2019HC Rajasthan19 Dec 2019

Bench: DINESH MEHTA

Ms Chandru G Arora HUF vs. Deputy Commissioner And Anr

CW/8351/2018HC Rajasthan18 Dec 2019

Bench: INDRAJIT MAHANTY,INDERJEET SINGH

M/S Shree Sharma Steel Rolling Mills PVT. LTD vs. Union Of INDIA

WMAP/402/2019HC Rajasthan17 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Mohammed Yunus@Mohammed Yunus Khan@Mohemmed Yunus@Yunus Khan vs. State Of Rajasthan

CRLMB/15702/2019HC Rajasthan16 Dec 2019

Bench: PANKAJ BHANDARI

M/S Rathi Tmt Saria P LTD vs. Commissioner Of Central Exciseandser Tax

EXCIA/139/2017HC Rajasthan14 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Bhanwar Lal Gurjar vs. Commissioner Of CGST And Service Tax

EXCIA/134/2018HC Rajasthan14 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

M/S Agarwal Const. Comp., Bikaner vs. Union Of INDIA

CW/18415/2019HC Rajasthan13 Dec 2019

Bench: INDRAJIT MAHANTY,PUSHPENDRA SINGH BHATI

M/S Shree Sharma Steel Rolling Mills PVT LTD vs. Union Of INDIA

CW/9845/2019HC Rajasthan12 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Obelisk Composite Technology LLP vs. Union Of INDIA

CW/18392/2019HC Rajasthan12 Dec 2019

Bench: INDRAJIT MAHANTY,PUSHPENDRA SINGH BHATI

Sandeep Goyal S/O Shri Satpal Goyal vs. Union Of INDIA

CRLMP/6801/2019HC Rajasthan11 Dec 2019

Bench: INDERJEET SINGH

Bharat Raj Punj S/O Late Shri Brij Raj Punj vs. Central Goods And Service Tax Commissionerate

CRLMB/16341/2019HC Rajasthan06 Dec 2019

Bench: ABHAY CHATURVEDI

Ms Ganesh Cylinders vs. Commissioner Of Central Exciseandser Tax

EXCIA/25/2018HC Rajasthan05 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Ms Ganesh Cylinders vs. Commissioner Of Central Excise

CW/6348/2018HC Rajasthan05 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

M/S Seema Industries vs. Government Of INDIA

CW/8271/2019HC Rajasthan05 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

WMAP/263/2019HC Rajasthan29 Nov 2019

Bench: PRAKASH GUPTA,SANJEEV PRAKASH SHARMA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

WMAP/262/2019HC Rajasthan29 Nov 2019

Bench: PRAKASH GUPTA,SANJEEV PRAKASH SHARMA

M/S Gujarat Cooperative Milk Marketing Federation LTD vs. State Of Rajasthan

SAW/1593/2019HC Rajasthan26 Nov 2019

Bench: SABINA,ABHAY CHATURVEDI

Atul Chopra S/O Ashok Chopra vs. State Of Rajasthan

CRLMB/15418/2019HC Rajasthan22 Nov 2019

Bench: PANKAJ BHANDARI

Prem Cables PVT. LTD vs. Union Of INDIA

CW/12884/2018HC Rajasthan22 Nov 2019

Bench: DINESH MEHTA

Rjs Real Tech Company vs. Union Of INDIA And Ors

CW/6583/2018HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

M/S. Arihant Technoinfra Private Limited vs. The Union Of INDIA And Anr

CW/3979/2018HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

Shri Karni Electrovision vs. The Union Of INDIA

CW/4482/2019HC Rajasthan21 Nov 2019

Bench: PUSHPENDRA SINGH BHATI

M/S. Braj Chemical And Minerals vs. The Union Of INDIA

CW/10974/2018HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

M/S. Ajmer Diesels And Tractors vs. The Union Of INDIA

CW/12804/2018HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

Shri Karni Electronics vs. The Union Of INDIA

CW/4480/2019HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

M/S. Rajasthan Motors vs. State Of Rajasthan

CW/16488/2019HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

Samdani Automobiles Private Limited vs. Union Of INDIA And Ors

CW/6584/2018HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

M/S. Jodhpur Tyres vs. The Union Of INDIA

CW/9251/2018HC Rajasthan21 Nov 2019

Bench: SANGEET LODHA

M/S. Shree Motors (Proprietor Pradeep Choudhary) vs. Union Of INDIA

CW/4315/2019HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

Gaurav Industries vs. Union Of INDIA

CW/4752/2019HC Rajasthan21 Nov 2019

Bench: DINESH MEHTA

M/S. Accurate Engineering vs. The Union Of INDIA And Ors

CW/8566/2018HC Rajasthan20 Nov 2019

Bench: DINESH MEHTA

M/S Dhawan Box Sheet Containers PVT LTD vs. Union Of INDIA

CW/10001/2019HC Rajasthan11 Nov 2019

Bench: MOHAMMAD RAFIQ,INDRAJIT MAHANTY

M/S. Sharda Motors vs. Union Of INDIA

CW/4392/2019HC Rajasthan08 Nov 2019

Bench: SANGEET LODHA

M/S. Arihant Superstructure Limited vs. The Union Of INDIA And Anr

CW/3978/2018HC Rajasthan08 Nov 2019

Bench: SANGEET LODHA

M/S Kazi Marbles And Engineer PVT. LTD vs. Union Of INDIA

CW/14439/2019HC Rajasthan07 Nov 2019

Bench: INDRAJIT MAHANTY,MAHENDAR KUMAR GOYAL

M/S Gujarat Cooperative Milk Marketing Federation LTD vs. State Of Rajasthan

CW/18183/2019HC Rajasthan07 Nov 2019

Bench: ASHOK KUMAR GAUR

Jodhpur Truck PVT. LTD vs. Union Of INDIA

CW/15221/2019HC Rajasthan01 Nov 2019

Bench: DINESH MEHTA

M/S Pandurang Trading Co vs. State Of Rajasthan

CW/17475/2019HC Rajasthan31 Oct 2019

Bench: ASHOK KUMAR GAUR

M/S Madukar Logistic vs. State Of Rajasthan

CW/17039/2019HC Rajasthan31 Oct 2019

Bench: ASHOK KUMAR GAUR

M/S Ans Construction LTD vs. Commissioner Of Central Exciseandser Tax

EXCIA/19/2018HC Rajasthan30 Oct 2019

Bench: MOHAMMAD RAFIQ,INDRAJIT MAHANTY

M/S. Shree Parshwanath Corporation vs. State Of Rajasthan

CW/16381/2019HC Rajasthan30 Oct 2019

Bench: DINESH MEHTA

M/S. Nokha Gum Industries vs. The Union Of INDIA

CW/15466/2019HC Rajasthan23 Oct 2019

Bench: DINESH MEHTA

Suresh Chandra Sharma vs. Commissioner Of CGST And Central Excise

EXCIA/16/2019HC Rajasthan21 Oct 2019

Bench: MOHAMMAD RAFIQ,INDRAJIT MAHANTY

Ataullah Construction Private Limited vs. Commissioner (Appeals) Central Goods And Service Tax

CW/13826/2019HC Rajasthan18 Oct 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Rakesh Kumar Khandelwal S/O Shri Ramesh Kumar Khandelwal B/C Khandelwal vs. Union Of INDIA

CRLMB/12440/2019HC Rajasthan14 Oct 2019

Bench: PANKAJ BHANDARI

Principal Commissioner Of Central Goods And Service Tax vs. Barmer Lignite Mining Company Limited

EXCIA/45/2019HC Rajasthan14 Oct 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

M/S. Dhanna Ram Siyag Security Agency vs. Gail (INDIA) LTD. Through Chief Managing Director

CW/13865/2019HC Rajasthan04 Oct 2019

Bench: DINESH MEHTA

Himani Munjal W/O Shri Ankush Munjar vs. Union Of INDIA

CRLMB/12077/2019HC Rajasthan30 Sept 2019

Bench: SABINA

M/S. Eden Automotives PVT. LTD vs. Shri Naresh Kumar Gupta S/O. Late Shri Norang Lal Gupta

WMAP/237/2019HC Rajasthan24 Sept 2019

Bench: ALOK SHARMA

Saurabh Chhajer S/O Shri Mahaveer Chand Chhajer vs. State Of Rajasthan

CRLMB/12943/2019HC Rajasthan24 Sept 2019

Bench: PANKAJ BHANDARI

Ramavatar@Banti S/O Shri Mahaveer Prasad B/C Meena vs. State Of Rajasthan

CRLMB/12833/2019HC Rajasthan23 Sept 2019

Bench: INDERJEET SINGH

Acc Limited - Lakheri Cement Works vs. State Of Rajasthan

CW/10659/2019HC Rajasthan17 Sept 2019

Bench: SANJEEV PRAKASH SHARMA

M/S Triputi Commodities vs. The Commissioner

CRW/105/2019HC Rajasthan16 Sept 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Sonu Ansari vs. Union Of INDIA

CW/12650/2019HC Rajasthan11 Sept 2019

Bench: DINESH MEHTA

Cw/9268/2019 Of vs. Lignite Power PVT. LTD. Vs The Principal Commissioner CGST And Central Excise

CW/9268/2019 of VS LIGNITE POWER PVT. LTD. Vs THE PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE,HC Rajasthan06 Sept 2019

Bench: S. RAVINDRA BHAT,ASHOK KUMAR GAUR

Commissioner Of Customs-Excise And Service Tax Jaipur-I vs. Steeel Craft

EXCIA/184/2018HC Rajasthan04 Sept 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Commissioner Of Central Goods And Service Tax vs. Rastogi Furnishers And Decorators Private Limited

EXCIA/156/2018HC Rajasthan04 Sept 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Manish Kumar Dixit S/O Shri Banwari Lal Sharma vs. Union Of INDIA

CW/13818/2019HC Rajasthan19 Aug 2019

Bench: PUSHPENDRA SINGH BHATI

Bharat Raj Punj S/O Late Brij Raj Punj vs. Commissioner Of Central Goods And Service Tax Department

CRLMA/169/2019HC Rajasthan08 Aug 2019

Bench: PANKAJ BHANDARI

M/S. Sisodia Associate vs. Commissioner Of Central Excise And Service Tax

EXCIA/3/2019HC Rajasthan06 Aug 2019

Bench: S. RAVINDRA BHAT,VINIT KUMAR MATHUR

M/S Triputi Commodities vs. The Commissioner

EXCIA/2/2019HC Rajasthan02 Aug 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Himmatsingh Sisodiya vs. State Of Rajasthan

CRLMB/4020/2019HC Rajasthan30 Jul 2019

Bench: VIJAY BISHNOI

M/S Shriram Pistons And Rings LTD vs. Union Of INDIA

CW/2587/2019HC Rajasthan29 Jul 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

M/S Pawan Kumar Praveen Kumar vs. The State Of Rajasthan

CW/12987/2018HC Rajasthan24 Jul 2019

Bench: SANGEET LODHA

M/S Subhash Chandra Praveen Kumar vs. The State Of Rajasthan

CW/5144/2019HC Rajasthan24 Jul 2019

Bench: SANGEET LODHA

M/S Laxmi Narayan Trading Company vs. The State Of Rajasthan

CW/12985/2018HC Rajasthan24 Jul 2019

Bench: SANGEET LODHA

M/S Mangat Ram Subhash Chandra vs. The State Of Rajasthan

CW/5104/2019HC Rajasthan24 Jul 2019

Bench: SANGEET LODHA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

CW/8982/2019HC Rajasthan23 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

CW/3234/2019HC Rajasthan23 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

CW/8282/2019HC Rajasthan23 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

CW/603/2019HC Rajasthan23 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

Rajasthan State Road Transport Corporation vs. The Union Of INDIA

CW/11363/2019HC Rajasthan23 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

Sanganeriya Spinning Mills LTD vs. Union Of INDIA

CW/8758/2019HC Rajasthan16 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

The State Of Rajasthan vs. Asi Industries Limited

SAW/41/2019HC Rajasthan16 Jul 2019

Bench: S. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA

Vishva Vijae Singh Krishnawat vs. Assistant Commissioner (Anti Evasion)

CW/5205/2019HC Rajasthan11 Jul 2019

Bench: S. RAVINDRA BHAT,DINESH MEHTA

Dmicdc Neemrana Solar Power Company Limited vs. State Of Rajasthan

CW/11490/2019HC Rajasthan08 Jul 2019

Bench: VEERENDRA SINGH SIRADHANA

Chandra Shekhar Bhtevra vs. Union Of INDIA

SAW/434/2019HC Rajasthan04 Jul 2019

Bench: S. RAVINDRA BHAT,PUSHPENDRA SINGH BHATI

M/S Spring Board Academy vs. The Commissioner Central Excise And Central Goods And Service Tax

CW/10783/2019HC Rajasthan02 Jul 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Union Of INDIA vs. M/S Hindustan Zinc LTD

EXCIA/56/2018HC Rajasthan01 Jul 2019

Bench: S. RAVINDRA BHAT,PUSHPENDRA SINGH BHATI

M/S. Rgtl Industries Limited vs. Union Of INDIA

CW/4015/2019HC Rajasthan30 May 2019

Bench: KANWALJIT SINGH AHLUWALIA,S. RAVINDRA BHAT

Rajasthan Rajya Vidyut Utpadan Nigam Limited vs. Union Of INDIA

CW/8432/2019HC Rajasthan14 May 2019

Bench: VEERENDRA SINGH SIRADHANA

Gaurav Kumar Aanchaliya vs. UOI

CRLMB/3624/2019HC Rajasthan13 May 2019

Bench: VIJAY BISHNOI

Manjeet Kaur Bansal W/O Late Shri Ajay Pal Singh Bansal vs. Union Of INDIA

CRLMB/4639/2019HC Rajasthan09 May 2019

Bench: INDERJEET SINGH

M/S Parle Biscuits PVT. LTD vs. Commissioner Of CGST And Central Excise Alwar

CSTAY/3913/2018HC Rajasthan03 May 2019

Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA

Sunil Goenka S/O Shri Dinesh Chandra Gupta B/C Aggarwal vs. State Of Rajasthan

CRLMB/5378/2019HC Rajasthan29 Apr 2019

Bench: INDERJEET SINGH

M/S. Goodwill Advance Stone Company vs. State Of Rajasthan

CW/2561/2019HC Rajasthan22 Apr 2019

Bench: PUSHPENDRA SINGH BHATI

Shubham Minchem PVT. LTD vs. Union Of INDIA And Ors

CW/2136/2018HC Rajasthan22 Apr 2019

Bench: SANGEET LODHA,ABHAY CHATURVEDI

Rajesh Arora S/O Shri Deevan Chand vs. Union Of INDIA

CRLMB/4450/2019HC Rajasthan16 Apr 2019

Bench: SABINA

M/S Shree Krishna Abodes PVT. LTD vs. Superintendent, Central Goods And Services Tax

CW/6696/2019HC Rajasthan10 Apr 2019

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

Vinod Kumar Sharam vs. State Of Rajasthan

CW/9480/2018HC Rajasthan10 Apr 2019

Bench: PUSHPENDRA SINGH BHATI

Oda-Bassi-Paloda Mines Owners Association vs. State Of Rajasthan Through Principal Secretary TO Government

CW/9466/2018HC Rajasthan10 Apr 2019

Bench: PUSHPENDRA SINGH BHATI

M/S Amit And Company vs. Superintendent

CW/6695/2019HC Rajasthan10 Apr 2019

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

M/S Star Delta Exim (P) LTD vs. Union Of INDIA Through Its Secretary

CW/16452/2018HC Rajasthan29 Mar 2019

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

Ms Sypher Impex Alloys PVT LTD And Ors vs. Union Of INDIA And Anr

CW/5421/2018HC Rajasthan29 Mar 2019

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

Bharat Raj Punj S/O Late Brij Raj Punj vs. Commissioner Of Central Goods And Service Tax Department

CRLW/76/2019HC Rajasthan12 Mar 2019

Bench: PANKAJ BHANDARI

Himani Munjal W/O Shri Ankush Munjar B/C Punjabi vs. Union Of INDIA

CRLMB/2648/2019HC Rajasthan12 Mar 2019

Bench: SABINA

Sandeep Goyal S/O Shri Satpal Goyal vs. Union Of INDIA

CRLMB/1405/2019HC Rajasthan27 Feb 2019

Bench: SABINA

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