Shri Ram Swaroop Sharma S/O Shri Gega Ram Sharma v. Commissioner Of Central Excise And Central Goods And Service Tax
- Court
- Rajasthan High Court
- Case number
- EXCIA/50/2019
- Date of judgment
- 20 Dec 2019
- Bench
- INDRAJIT MAHANTY,ASHOK KUMAR GAUR
- Petitioner
- SHRI RAM SWAROOP SHARMA S/O SHRI GEGA RAM SHARMA
- Respondent
- COMMISSIONER OF CENTRAL EXCISE AND CENTRAL GOODS AND SERVICE TAX
- CNR
- RJHC020559592019
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.