Rajasthan High Court GST Judgments — 2019

Namita Chaudhary vs. Commissioner And Ors

Bench: ALOK SHARMA

Ambuja Cements Limited vs. State Of Rajasthan

Bench: P.K. LOHRA

Mukat Behari Sharma S/O Late Shri P.R. Sharma vs. Union Of INDIA

Bench: SABINA

Kaladwas Chamber Of Commerce Ind.And Ors vs. State Of Rajasthan And Ors

Bench: SANGEET LODHA,DINESH MEHTA

M/S. J.K. Cement Limited vs. State Of Rajasthan And Ors

Bench: SANJEEV PRAKASH SHARMA

D.I.Desarda vs. Union Of INDIA

Bench: SABINA

M/S Sanwaria Sweets PVT LTD vs. Union Of INDIA And Ors

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

M/S Sanwaria Sweets Private Limited vs. Union Of INDIA

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

M/S Sanwaria Sweets Private Limited vs. Union Of INDIA Through Its Secretary

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

Ms Aksh Optifibre LTD vs. Commissioner Of Central Exciseandser Tax

Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR

United INDIA Insurance Company Limited vs. Uma Polymers LTD

M/S. Shree Parshwanath Corporation vs. Union Of INDIA

Ms Rays Power Infra PVT LTD vs. State Of Raj And Ors

Bench: INDERJEET SINGH

Union Of INDIA vs. M/S Hindustan Zinc LTD

Bench: SANGEET LODHA,DINESH MEHTA

Cw/19193/2018 Of vs. Lignite Power PVT. LTD. Vs State Of Rajasthan

Bench: SANDEEP MEHTA

M/S Singhal Builders Contractors vs. State Of Rajasthan

Bench: INDERJEET SINGH

Adani Power Rajasthan LTD vs. State Of Raj And Ors

Bench: INDERJEET SINGH

Chandra Shekhar Bhtevra vs. Union Of INDIA

Bench: SANGEET LODHA

Raj Pradesh Niji College Sangh vs. University Of Rajasthan

Bench: VEERENDRA SINGH SIRADHANA