M/S Sanwaria Sweets PVT LTD v. Union Of INDIA And Ors
- Court
- Rajasthan High Court
- Case number
- CW/2031/2018
- Date of judgment
- 12 Feb 2019
- Bench
- MOHAMMAD RAFIQ,GOVERDHAN BARDHAR
- Petitioner
- M/S SANWARIA SWEETS PVT LTD
- Respondent
- UNION OF INDIA AND ORS
- CNR
- RJHC020453252018
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.