Commissioner Of Central Goods And Service Tax v. Rastogi Furnishers And Decorators Private Limited

Court: Rajasthan High Court
Case number: EXCIA/156/2018
Date of judgment: 4 Sept 2019
Bench: MOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA
Petitioner: COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX
Respondent: RASTOGI FURNISHERS AND DECORATORS PRIVATE LIMITED
CNR: RJHC020822422018

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