Ms Ganesh Cylinders vs. Commissioner Of Central Excise
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 6348/2018 M/s. Ganesh Cylinders through Proprietor Shri G.C. Sharma, aged Adult, address at Village Lavera, Nasirabad, District Ajmer (Raj.) ----Petitioner Versus Commissioner of Central Excise and Service Tax, Jaipur-I, NCR Building Statue Circle, C-Scheme, Jaipur (presently renamed as Commissioner of GST) ----Respondents For Petitioner(s)
For Respondent(s) : : Mr. Daksh Pareek on behalf of Mr.
Sameer Jain Mr. Anurag Kalavatia HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 05/12/2019 Learned counsel for the petitioner, on instructions, prays for withdrawal of the petition as he has opted and applied under the Scheme, namely, Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019, recently notified by the Department.
Petition is accordingly dismissed as withdrawn. (NARENDRA SINGH DHADDHA),J (SABINA),J Anil Makwana /C-1
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