Akshay Sharma S/O Shri Totaram vs. State Of Rajasthan

CRLMB/3365/2020HC RajasthanGSTCNR RJHC02022273202006 March 2020Bench: INDERJEET SINGH1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous Bail Application No. 3365/2020 Akshay Sharma S/o Shri Totaram, Aged About 50 Years, R/o D- 92 R.a.s. Colony Jagatpura Police Thana Jagatpura Jaipur Posted As Superintendent Gst Divison Sikar Raj. (Presently In Central Jail Jaipur) ----Petitioner Versus State Of Rajasthan, Through Pp ----Respondent For Petitioner(s) : Mr. Swadeep Singh Hora For Respondent(s) : Mr. S.S. Ola, PP HON'BLE MR. JUSTICE INDERJEET SINGH Order 06/03/2020 Counsel for the petitioner wants to withdraw this bail application with liberty to file fresh after presentation of challan before the trial Court.

In that view of the matter, the bail application is dismissed with liberty, as prayed for. (INDERJEET SINGH),J Arun/130

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