Kachchh Steel Traders vs. The State Of Rajasthan

CW/4814/2020HC RajasthanGSTCNR RJHC01023987202007 July 2020Bench: VIJAY BISHNOI1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4814/2020 Kachchh Steel Traders, Through Its Proprietor Hiwanj Ishwar Ankushrao S/o Hiwanj Ankushrao, Age About 33 Years, Resident Of Plot No. 115, Bothuda, Wardha, Maharashtra- 442102. ----Petitioner Versus

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The State Of Rajasthan, Through The Commissioner Gst, Jaipur

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Assistant Commissioner, Gst Ward-2 Anti Evasion, Pali. ----Respondents For Petitioner(s) : Mr. Shreyansh Bhandawat For Respondent(s) : Mr. Hemant Dutt HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 07/07/2020 Learned counsel for the petitioner wants to withdraw this writ petition. Accordingly, this writ petition is dismissed as withdrawn. (VIJAY BISHNOI),J 81-msrathore/-

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