M/S Parle Biscuits PVT. LTD. vs. Commissioner Of CGST And Central Excise Alwar Commissionerate
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Central/excise Appeal No. 179/2018 M/s Parle Biscuits Pvt. Ltd., Plot No. E-7(A) And E (8) Riico Industrial Area Neemrana District Alwar Rajasthan Through Its Manager Shri Bhopal Singh Rathore ----Appellant Versus Commissioner Of Cgst And Central Excise Alwar Commissionerate, (Erstwhile Jaipur -I Commissionerate) Alwar Rajasthan ----Respondent For Appellant(s) : Mr. Praveen Kumar Porohit through video conferencing.
For Respondent(s) : Mr. Anurag Kalavatiya through video conferencing. HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 01/06/2020 The matter is taken up for hearing through video conferencing.
Learned counsel for the appellant seeks permission of the Court to withdraw the present appeal.
The present appeal is accordingly dismissed as withdrawn. (CHANDRA KUMAR SONGARA),J (GOVERDHAN BARDHAR),J Ashish Kumar /12
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