Greenland Automotive (P) LTD. vs. Union Of INDIA

CW/3331/2020HC RajasthanGSTCNR RJHC02015977202006 March 2020Bench: MAHENDAR KUMAR GOYAL1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Civil Writ Petition No. 3331/2020 Greenland Automotive (P) Ltd., A Company Registered Under The Companies Act-2013, With Its Registered Office At Am 4, Shalimar Bagh, New Delhi-110088 And Dealership Situated At Near Palra Industrial Area Nh8, Jaipur Highway By Pass, Village Sendriya, Ajmer 305002 ----Petitioner Versus Union Of India, Office Of The Superintendent, Goods And Services Tax, Range 1, Jaipur, 1St Floor, Cp-21-22-23, Road No. 1D, Vkia, Jaipur. ----Respondent For Petitioner(s) : Mr. Kesri Jehangir Mehta For Respondent(s) : HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 06/03/2020 Learned counsel for the petitioner wants to withdraw the writ petition as he intends to avail the alternate remedy of appeal under Section 107 of the CGST Act.

The prayer is allowed.

The writ petition is dismissed as withdrawn with liberty as aforesaid. (MAHENDAR KUMAR GOYAL),J Manish/S-348

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