BharatTaxGST

Rajasthan High Court GST Judgments — 2020

121 judgments, newest first. Page 2 of 2.

Jk Lakshmi Cement Limited vs. Union Of INDIA

CW/11084/2018HC Rajasthan04 Mar 2020

Bench: INDRAJIT MAHANTY,PUSHPENDRA SINGH BHATI

M/S. Mahaveer Sales Corporation vs. Government Of INDIA, Through Its Secretary (Revenue)

CW/19301/2019HC Rajasthan26 Feb 2020

Bench: SABINA,NARENDRA SINGH DHADDHA

M/S Shree Shyam Trading Company vs. Union Of INDIA

CW/2879/2020HC Rajasthan26 Feb 2020

Bench: SABINA,PANKAJ BHANDARI

Arvind Kumar Raina S/O Shri Mohan Lal Raina vs. Union Of INDIA

CW/1292/2020HC Rajasthan26 Feb 2020

Bench: SANJEEV PRAKASH SHARMA

M/S Perfect Turners vs. Union Of INDIA

CW/1795/2020HC Rajasthan24 Feb 2020

Bench: SABINA,NARENDRA SINGH DHADDHA

Surya Marketing vs. Union Of INDIA

CW/3392/2020HC Rajasthan24 Feb 2020

Bench: SABINA,NARENDRA SINGH DHADDHA

Aditya Gupta S/O Arjun Gupta vs. Union Of INDIA

CRLMB/1535/2020HC Rajasthan14 Feb 2020

Bench: SABINA

Sayar Singh S/O Shri Hanuman Singh Shekhawat vs. Union Of INDIA

CW/1949/2020HC Rajasthan12 Feb 2020

Bench: SANGEET LODHA,MAHENDAR KUMAR GOYAL

M/S Govindwal Sahib Vanaspati Mills vs. State Of Rajasthan

CW/48/2020HC Rajasthan05 Feb 2020

Bench: ARUN BHANSALI

Rajesh Arora S/O Shri Dewanchand vs. Union Of INDIA

CRLMB/16908/2019HC Rajasthan05 Feb 2020

Bench: SABINA

Sandeep Goyal S/O Sh. Satpal Goyal vs. Union Of INDIA

CRLMB/1521/2020HC Rajasthan05 Feb 2020

Bench: SABINA

M/S Aksh Optifibre Limited vs. Commissioner Of Central Excise And Service Tax

CRW/70/2019HC Rajasthan29 Jan 2020

Bench: SABINA,GOVERDHAN BARDHAR

Ms Liberty Whiteware LTD vs. Commissioner Central Excise Andser Tax

EXCIA/70/2018HC Rajasthan29 Jan 2020

Bench: INDRAJIT MAHANTY,ASHOK KUMAR GAUR

Smt. Neha Matai W/O. Sh. Prakash Matai vs. State Of Rajasthan

CW/1342/2020HC Rajasthan27 Jan 2020

Bench: INDERJEET SINGH

Union Of INDIA vs. M/S Hindustan Zinc LTD

EXCIA/58/2018HC Rajasthan23 Jan 2020

Bench: SANGEET LODHA,PUSHPENDRA SINGH BHATI

M/S. Nagpal Agency vs. Assistant Commissioner Of Central Goods And Service Tax

CW/8398/2019HC Rajasthan22 Jan 2020

Bench: ARUN BHANSALI

Saurabh Chhajer S/O Shri Mahaveer Chand Chhajer vs. State Of Rajasthan

CRLMB/16734/2019HC Rajasthan22 Jan 2020

Bench: PANKAJ BHANDARI

Paridhi Jain vs. State

CRLMB/48/2020HC Rajasthan20 Jan 2020

Bench: VINIT KUMAR MATHUR

Paridhi Jain vs. State

CRLMB/742/2020HC Rajasthan20 Jan 2020

Bench: VINIT KUMAR MATHUR

Shree Cement Limited vs. Commissioner, CGST And Central Excise And Service Tax Jaipur

EXCIA/5/2019HC Rajasthan17 Jan 2020

Bench: SANGEET LODHA,INDERJEET SINGH

Super Ex-Servicemen Welfare Co-Operative Society LTD vs. Superintendent CGST

WRES/603/2018HC Rajasthan07 Jan 2020

Bench: INDERJEET SINGH

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