Super Ex-Servicemen Welfare Co-Operative Society LTD vs. Superintendent CGST

WRES/603/2018HC RajasthanGSTCNR RJHC02119949201807 January 2020Bench: INDERJEET SINGH1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Writ Restoration Application No. 603/2018 IN S.B. Civil Writ Petition No.22456/2017 Super Ex-Servicemen Welfare Co-Operative Society Ltd, 121, Kailash Nagar, Jhotwara, Jaipur ----Petitioner Versus

1.

Superintendent Cgst, Range-Xxxii, Cgst Division-G, Secetor-10, Vidhayadhari Nagar Jaipur.

2.

Commissioner Of Central Excise (Appeals), Jaipur-I, Ncr Building, Statue Circle, C Scheme, Jaipur ----Respondents For Petitioner(s) : Mr. Rahul Ghiya for Mr. O.P. Sheoran. For Respondent(s) : HON'BLE MR. JUSTICE INDERJEET SINGH Order 07/01/2020 Counsel for the petitioner wants to withdraw this restoration application. In that view of the matter, this restoration application is dismissed as prayed for. All the pending applications stand disposed of. (INDERJEET SINGH),J MG/07

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