Ms Liberty Whiteware LTD vs. Commissioner Central Excise Andser Tax
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Central/excise Appeal No. 70/2018 M/s Liberty Whiteware Ltd, Sp-30, Riico Industrial Area, Neemrana, Alwar Raj. Through Its Authorized Signatory Shree Ashok Kumar Bhatia S/o Sh. D.p. Bhatia Aged About 60 Years, R/o A-3/211, 2Nd Floor, Janakpuri, New Delhi - 110058 ----Appellant Versus Commissioner, Central Excise And Service Tax, Jaipur-I, Ncr Building, Statue Circle, C-Scheme, Jaipur-302005 Raj. ----Respondent For Appellant(s) : Mr. Sameer Jain For Respondent(s) : Mr. Kinshuk Jain, Sr. Standing Counsel for CGST HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 29/01/2020
Application (I.A. No.1/2020) for withdrawal of the instant appeal is allowed.
Consequently, the appeal is dismissed as withdrawn. (ASHOK KUMAR GAUR),J (INDRAJIT MAHANTY),CJ KAMLESH KUMAR /25
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