Biogenetic Drugs Private Limited v. Union Of INDIA Through The Commissioner (GST), Ministry Of Finance (Department Of Revenue)

Court: Rajasthan High Court
Case number: CW/15274/2018
Date of judgment: 30 Jul 2020
Bench: SABINA,CHANDRA KUMAR SONGARA
Petitioner: BIOGENETIC DRUGS PRIVATE LIMITED
Respondent: UNION OF INDIA THROUGH THE COMMISSIONER (GST), MINISTRY OF FINANCE (DEPARTMENT OF REVENUE)
CNR: RJHC020684762018

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