Shiv Kumar Sharma S/O Late Shrichokh Ram Sharma vs. Union Of INDIA(CGST Commissionerate Jaipur)
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous Bail Application No. 477/2021 Shiv Kumar Sharma S/o Late Shrichokh Ram Sharma, Aged About 60 Years, R/o Badabajar Badhshahpur(87) Tehsil Sona Dist. Gurugram Haryana (Presently Confined In J.c. In Central Jail Jaipur) ----Petitioner Versus Union Of India(Cgst Commissionerate Jaipur), Through Pp ----Respondent For Petitioner(s) : Mr. Govind Narayan Kaushik Mr. Gaurav Jain For Respondent(s) : Mr. Siddharth Rankar HON'BLE MR. JUSTICE INDERJEET SINGH Order 28/01/2021 After arguing for some time, counsel for the petitioner wants to withdraw this bail application at this stage with liberty to file fresh after taking instructions from his client.
In that view of the matter, the present bail application is dismissed with liberty as prayed for. (INDERJEET SINGH),J CHETNA BEHRANI /19
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