Rajasthan High Court GST Judgments — 2022

State Of Rajasthan vs. M/S Niramaya Wellness Retreats Private Limited

Bench: BIRENDRA KUMAR

Anil Kumar Arora vs. Union Of INDIA And Ors

Bench: AKIL KURESHI,REKHA BORANA

Sanjay Ghiya S/O Late Shri Ram Narain Ghiya vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ANOOP KUMAR DHAND

Laksh Natural Stones Private Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ANOOP KUMAR DHAND

Naresh Chandra Jajra S/O Late Shri Balkrishan Jajra vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

Pramod Sharma S/O Vasudev Sharma vs. Rajasthan State Industrial Development And Investment Corporation Limited (Riico)

Bench: SAMEER JAIN

M/S J.P. Trading Company vs. Superintendent

Bench: AKIL KURESHI,SUDESH BANSAL

M/S Jaya It Consultants Private Limited vs. The State Of Rajasthan

Bench: AKIL KURESHI,SUDESH BANSAL

Jai Club vs. Unon Of INDIA

Bench: AKIL KURESHI,SUDESH BANSAL

Rambagh Golf Club vs. Union Of INDIA

Bench: AKIL KURESHI,SUDESH BANSAL

Prabha Infrastrucutre Private LTD vs. Union Of INDIA

Bench: AKIL KURESHI,SUDESH BANSAL

Somnath Corporation vs. State Of Rajasthan

Bench: AKIL KURESHI,SUDESH BANSAL

Rishiraj Swami S/O Late Shri Shyoji Ram Swami vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

Mahendra Mangal S/O Shri Ramesh Chand vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

M/S Rajasthan Tourism Development Corporation LTD vs. Principal Commissioner Of Central Goods And Services Tax

Bench: AKIL KURESHI,SUDESH BANSAL

Balesar Kray Vikray Sehkari Samiti Limited vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD. Pali vs. Union Of INDIA

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

M/S. Maharaja Shri Umaid Mills LTD vs. Union Of INDIA

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax Division

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD. Udaipur vs. Dy. Commissioner

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S. Maharaja Shri Umaid Mills LTD., Pali, Rajasthan vs. Union Of INDIA

Bench: AKIL KURESHI,MADAN GOPAL VYAS

Rswm LTD vs. The Dy. Commissioner, Central Excise And Service Tax

Bench: AKIL KURESHI,MADAN GOPAL VYAS

M/S Bhagwati Jewellers vs. The Assistant Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,BIRENDRA KUMAR

Mahendra Saini S/O Madan Lal Saini vs. State Of Raj

Bench: INDERJEET SINGH

M/S S.K. Metal vs. Assistant Commissioner

Bench: AKIL KURESHI,SAMEER JAIN

M/S Triveni Electrodes vs. Union Of INDIA

Bench: AKIL KURESHI,SAMEER JAIN

M/S Yogesh Industries And Oil Mills vs. Union Of INDIA

Bench: AKIL KURESHI,SAMEER JAIN

Commissioner Of Central Goods And Service Tax vs. Shriram General Insurance Company Limited

Bench: AKIL KURESHI,SAMEER JAIN

Digambar Jain Trading Company vs. Additional Director General, Directorate General Of GST Intelligence

Bench: AKIL KURESHI,SAMEER JAIN

M/S Shree Siddhi Vinayak Induction PVT. LTD vs. Commissioner Of Central Excise And Service Tax And CGST

Bench: AKIL KURESHI,SAMEER JAIN

Noble Metalloys Private Limited vs. Union Of INDIA

Bench: AKIL KURESHI,SAMEER JAIN

State Of Rajasthan vs. H.R. Enterprises

Bench: AKIL KURESHI,REKHA BORANA

Asstt Commissioner Com Taxes Dept vs. M/S Asha Oil Traders

Bench: MANINDRA MOHAN SHRIVASTAVA,BIRENDRA KUMAR

Basanti Lal Bohra HUF vs. State Of Rajasthan

Bench: AKIL KURESHI,REKHA BORANA

Commissioner Of Central GST And Central Excise, Jaipur vs. M/S Terryfab (INDIA)

Bench: MANINDRA MOHAN SHRIVASTAVA,ANOOP KUMAR DHAND