Anil Kumar Arora vs. Union Of INDIA And Ors

CW/14333/2021HC RajasthanGSTCNR RJHC01061539202105 March 2022Bench: AKIL KURESHI,REKHA BORANA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 14333/2021 Anil Kumar Arora S/o Sh. Vijay Kumar, Aged About 40 Years, R/o House No. 148, Near Old Post Office, Sector 3A, Mandi Gobindgarh, Tehsil- Fatehgarh Sahib, State- Punjab. (Petitioner Lodged In Central Jail Jodhpur) ----Petitioner Versus

1.

Union Of India And Ors, Through Its Secretary, Government Of India, Ministry Of Finance, Department Of Revenue, North Block, New Delhi.

2.

Commissioner (Preventive), Cgst, Udaipur.

3.

Superintendent (Anti Evasion), Cgst, Udaipur. ----Respondents For Petitioner(s) : Mr. Sheetal Kumbhat For Respondent(s) : --- HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MS. JUSTICE REKHA BORANA Order 05/03/2022 Learned counsel for the petitioner seeks permission to withdraw the writ petition. Permission is granted. The writ petition is disposed of as withdrawn. (REKHA BORANA),J (AKIL KURESHI),CJ 2-jayesh/-

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