M/S Marudhar Enterprises vs. Commissioner Of Central Excise And Service Tax
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3155/2022 M/s Marudhar Enterprises, Through Its Sole Partner Shri Satya Narayan Gupta S/o Shri KL Gupta Having Address At A-1, Koolwan Bhawan, Janta Colony, Jaipur. ----Petitioner Versus Commissioner Of Central Excise And Service Tax, Jaipur-I, NCRB Building Statue Circle, C-Scheme, Jaipur (Presently Renamed As Commissioner Of GST) ----Respondent For Petitioner(s) : Ms. Radhika Maharwal, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order 27/04/2022 Learned counsel for the petitioner seeks to withdraw the petition with liberty to file proper petition.
With liberty aforesaid, this petition is dismissed as withdrawn. (SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Mohita /12
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