Shiv Lal Son Of Shri Panna Lal v. Union Of INDIA
- Court
- Rajasthan High Court
- Case number
- CW/6723/2025
- Date of judgment
- 15 Sept 2025
- Bench
- INDERJEET SINGH,BHUWAN GOYAL
- Petitioner
- SHIV LAL SON OF SHRI PANNA LAL
- Respondent
- UNION OF INDIA
- CNR
- RJHC020353062025
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.