M/S Babulal Edible Oils Private Limited v. Union Of INDIA
- Court
- Rajasthan High Court
- Case number
- CW/19855/2023
- Date of judgment
- 2 Dec 2025
- Bench
- MAHENDAR KUMAR GOYAL,BHUWAN GOYAL
- Petitioner
- M/S BABULAL EDIBLE OILS PRIVATE LIMITED
- Respondent
- UNION OF INDIA
- CNR
- RJHC021016492023
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.