Ashok Kumar Meena S/O Shri Lallu Ram Meena v. The Chief Commissioner

Court: Rajasthan High Court
Case number: CW/6294/2025
Date of judgment: 15 Sept 2025
Bench: INDERJEET SINGH,BHUWAN GOYAL
Petitioner: ASHOK KUMAR MEENA S/O SHRI LALLU RAM MEENA
Respondent: THE CHIEF COMMISSIONER
CNR: RJHC020353012025

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.