Rajasthan High Court GST Judgments — 2017

17 judgments, newest first.

Commissioner Of CGST Andcentral Excise vs. Siddha Projects PVT LTD

EXCIA/129/2017HC Rajasthan08 Dec 2017

Amit Kumar And Anr vs. State Of Rajasthan Through Pp

CRLMB/16571/2017HC Rajasthan04 Dec 2017

Bench: K. S. JHAVERI

M/S Scan Synthesis Limited vs. Deputy Commissioner Of Central Ex Andors

EXCIA/64/2016HC Rajasthan22 Nov 2017

Jaipur Builders LLP vs. Mojika Real Estate And Developers LTD

CW/19199/2017HC Rajasthan08 Nov 2017

Bench: K. S. JHAVERI

Commissioner Central Excise Andservice Tax vs. M/S Dcm Shriram LTD

CRES/586/2017HC Rajasthan08 Nov 2017

M/S Saravgi Roller Floor Mills vs. C.T.O.A/E Sriganganagar

CR/225/2012HC Rajasthan03 Nov 2017

M/S Saravgi Roller Floor Mills vs. C.T.O.A/E Sriganganagar

CR/226/2012HC Rajasthan03 Nov 2017

Bench: SANGEET LODHA

M/S Saravgi Roller Floor Mills vs. C.T.O.A/E Sriganganagar

CR/224/2012HC Rajasthan03 Nov 2017

Bench: SANGEET LODHA

Mirik Health Foods PVT LTD vs. State Of Raj And Ors

CW/4608/2017HC Rajasthan26 Oct 2017

Bench: K. S. JHAVERI

M/S Choudhary Construction And Ors vs. State Rural Develp And Panchayati Ors

CW/18078/2017HC Rajasthan14 Oct 2017

Bench: K. S. JHAVERI

Narayana Hrudayalaya Limited vs. Commercial Taxes Officer And Anr

CW/17432/2017HC Rajasthan10 Oct 2017

Bench: K. S. JHAVERI

Amit Gupta vs. Union Of INDIA Through Special P P

CRLMB/12887/2017HC Rajasthan10 Oct 2017

Bench: K. S. JHAVERI

Narayana Hrudayalaya Limited vs. Commercial Taxes Officer And Anr

CW/17427/2017HC Rajasthan10 Oct 2017

Bench: K. S. JHAVERI

Narayana Hrudayalaya Limited vs. Commercial Taxes Officer And Anr

CW/17429/2017HC Rajasthan10 Oct 2017

Bench: K. S. JHAVERI

Record only

Narayana Hrudayalaya Limited vs. Commercial Taxes Officer And Anr

CW/17434/2017HC Rajasthan10 Oct 2017

Bench: K. S. JHAVERI

Udai Bhan Singh Rathore vs. UOI And Anr

CW/1995/2017HC Rajasthan23 Aug 2017

Bharatiya Vidya Bhavan vs. R H B And Anr

CW/12986/2017HC Rajasthan09 Aug 2017

Bench: K. S. JHAVERI