BharatTaxGST

Orissa High Court — GST Judgments

5,499 GST matters decided by the Orissa High Court, of which 27 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.

By year

2026658202572720241,28220237832022274202138920201422019758201836620172420166201532014420123201122010762009120031

Recent judgments