BharatTaxGST

Orissa High Court GST Judgments — 2025

726 judgments, newest first. Page 1 of 8.

Rabindra Jena vs. Commissioner Of State Tax, Commissionerate Of CT And GST, Cuttack

WP(C)/36184/2025HC Orissa24 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dilbar Ali Khan vs. State Tax Officer, CT And GST Balasore Circle, Balasore

WP(C)/37061/2025HC Orissa24 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Truptimayee Bastia vs. Subhalaxmi Mishra

RSA/256/2025HC Orissa24 Dec 2025

Bench: MR. JUSTICE SASHIKANTA MISHRA

Binamra Choudhury vs. The Commissioner, CT And GST, Odisha, Cuttack

WP(C)/36528/2025HC Orissa23 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. R.K. Interior And Exterior, (M/S R.K. Traders), Cuttack vs. Pr. Commissioner, GST, Central Excise, Bhubaneswar

WP(C)/10378/2025HC Orissa23 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shishir Kumar Jena vs. Asst. Comnr Of State Tax, CT And GST, Bbsr-Iv Circle, Bhubaneswar

WP(C)/36024/2025HC Orissa19 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bibhu Sripad Das vs. The Chief Commissioner, CT And GST

WP(C)/36077/2025HC Orissa19 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prakash Kumar Nayak vs. Commissioner, CT And GST, Odisha, Cuttack

WP(C)/36279/2025HC Orissa19 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rameswar Agro Industries PVT LTD., Bhubaneswar vs. The Commissioner Of Commercial Taxes, CT And Goods And Service Tax (GST), Cuttack

WP(C)/35095/2025HC Orissa19 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sudhakar Atabudhi vs. Asst. Commissioner Of State Tax, CT And GST, Bhubaneswar-I-Circle

WP(C)/36030/2025HC Orissa19 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Priyaranjan Das vs. Principal Commissioner, GST And Central Excise, Bhubaneswar

WP(C)/36384/2025HC Orissa19 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sai Nath Enterprises vs. Additional Commissioner CGST, Bhubaneswar

WP(C)/35271/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Satyajit Munda vs. The CT And GST Officer, Mayurbhanj Circle

WP(C)/33998/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Chita Ranjan Lenka, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/31131/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jagannath Interior, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/32085/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Magnum Estates Private Limited, Bhubaneswar vs. Additional Commissioner, GST (Appeals), Bhubaneswar

WP(C)/34673/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Chita Ranjan Lenka, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/31138/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Auroglobal Comtrade PVT. LTD., Bhubaneswar vs. Joint Comnr GST And Ce, Bhubaneswar, Commissionerate

WP(C)/35050/2025HC Orissa18 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Simon INDIA LTD., Haryana vs. Assistant Commissioner Of CT And GST, Jagatsinghpur

WP(C)/33058/2025HC Orissa16 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mahendra Suniani vs. The Commissioner Of Commercial Taxes And Goods Services Tax, Odisha, Cuttack

WP(C)/35823/2025HC Orissa16 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajendra Ojha vs. State Of Odisha

ABLAPL/9726/2025HC Orissa15 Dec 2025

Bench: MR. JUSTICE V. NARASINGH

Amit Kumar Das vs. The Joint Commissioner Of State Tax, Jajpur Road

WP(C)/23907/2025HC Orissa15 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Subrat Rout vs. The Commissioner Of CT And GST, Cuttack

WP(C)/33128/2025HC Orissa15 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S D.D Builders Limited, Kalahandi vs. State Of Odisha

WP(C)/25014/2025HC Orissa15 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S D.D Builders Limited, Kalahandi vs. State Of Odisha

WP(C)/25020/2025HC Orissa15 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Tarini Construction, Angul vs. Superintendent, Angul- I Range (GST), Angul

WP(C)/34585/2025HC Orissa12 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rama Chandra Panda vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/35507/2025HC Orissa12 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jagmohan Jamuda vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/34595/2025HC Orissa12 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Satyajit Munda vs. The CT And GST Officer Mayurbhanj

WP(C)/30474/2025HC Orissa12 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sambit Mohanty vs. Superintendent, Jajpur-Iii Range

WP(C)/32504/2025HC Orissa12 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Rp Media And Communication LTD Liability Partnership, Bbsr vs. Chief Commissioner Of CT And GST Odisha, Cuttack

WP(C)/23978/2025HC Orissa12 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Solarcraft Cleantech Private Limited, Gurugram vs. Assistant Commissioner Of Customs, Jagatsinghpur

WP(C)/35103/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Snigdhashree Swain vs. The State Tax Officer, Bhanjanagar Circle

WP(C)/35249/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S P A Project PVT. Limited vs. Principal Commissioner Of CGST And Central Excise And Customs, Bbsr

WP(C)/29526/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Arimech INDIA Private Limited, Khordha vs. The Commissioner Of CT And GST, Cuttack

WP(C)/33903/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Subrat Kumar Jena vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/33441/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Samal Construction, Jagatsinghpur vs. Commissioner Of CT And GST, Cuttack

WP(C)/34947/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sovan Samal vs. The Superintendent Of CGST And Central Exicse, Kendrapara Circle

WP(C)/35262/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Khatau Narbheram And Company, Gurugram vs. Assistant Commissioner Of Customs, Paradeep Customs Division, Jagatsinghpur

WP(C)/34371/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shark Mines And Minerals PVT.LTD, Bbsr vs. The Chief Commissioner Of GST And Central Excise, Bbsr

WP(C)/32590/2025HC Orissa11 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jajati Kishore Swain vs. State Of Odisha

WP(C)/274/2023HC Orissa10 Dec 2025

Bench: MR. JUSTICE K.R.MOHAPATRA,MISS JUSTICE SAVITRI RATHO

M/S. Laxmidhar Mohanty, Jagatsinghpur vs. Commissioner Of CT And GST, Cuttack

WP(C)/34938/2025HC Orissa09 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Umakanta Mahakur vs. State Of Odisha(Vig.)

BLAPL/11672/2025HC Orissa09 Dec 2025

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Gayanaranjan Das, Jajpur vs. Joint Commissioner Of State Tax (Appeal), Jajpur

WP(C)/34477/2025HC Orissa09 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rukmini Naik vs. Arun Kumar Biswal, Ofs

CONTC/4259/2025HC Orissa05 Dec 2025

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

Pradip Kumar Majhi vs. The Superintending CGST And Central Excise, Berhampur-I Range

WP(C)/34230/2025HC Orissa05 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Chandra Traders, Ganjam vs. Commissioner Of State Tax, Commissionerate Of CT And GST Odisha, Cuttack

WP(C)/31494/2025HC Orissa05 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ashis Ranjan Sahu vs. The Chief Commissioner Of CT And GST, Odisha

WP(C)/9873/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kalandi Sahoo vs. The Commissioner Of Commercial Taxes And Goods And Services Tax Odisha

WP(C)/30892/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Snm Business Private LTD., Baleswar vs. Addl.Commissioner Of State Tax (Appeal), Bhubaneswar

WP(C)/32273/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jitendra Kumar Mohanty vs. Commissioner Of Commercial Taxes (C.T.) And Goods And Service Tax (G.S.T.), Cuttack

WP(C)/16481/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Snm Business Private LTD, Baleswar vs. Addl.Commissioner Of State Tax(Appeal), Bbsr

WP(C)/32296/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Snm Business Private Limited, Balasore vs. Addl Commissioner Of State Tax(Appeal) Central Revenue Building, Bbsr

WP(C)/32288/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Snm Business Private Limited, Balasore vs. Addl Commissioner, Central Revenue Building, Bbsr

WP(C)/32267/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mahalaxmi Traders, Dhenkanal vs. Superintendent Dhenkanal Range, Dhenkanal

WP(C)/32271/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Magnum Estates Private Limited vs. Additional Commissioner, GST (Appeals)

WP(C)/34239/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Snm Business Private Limited, Patra, Balasore vs. Addl. Commnr Of State Tax (Appeal), Bhubaneswar

WP(C)/32275/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Susanta Kumar Samal vs. The Addl. Commissioner Of State Tax (Appeal)

WP(C)/21187/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kalandi Sahoo vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Commissionerate Of CT And GST

WP(C)/30854/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Snm Business Private Limited., Patra, Balasore vs. Addl. Comnr Of State Tax(Appeal), Bbsr

WP(C)/32287/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ashis Ranjan Sahu vs. The Chief Commissioner Of CT And GST, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/9871/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Krishna Flyash Bricks, Cuttack vs. Commissioner Of CT And GST, Odisha

WP(C)/26435/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Magnum Estates Private Limited, Bhubaneswar vs. Additional Commissioner, GST (Appeals), Bhubaneswar

WP(C)/34233/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S P A Project PVT Limited, Angul vs. Principal Commissioner Of CGST Central Excise And Customs

WP(C)/28716/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kalandi Sahoo vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Bbsr

WP(C)/30780/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Braja Kishore Nayak vs. Commissioner Of Commercial Taxes (C.T). And Goods And Service Tax (G.S.T.), Cuttack

WP(C)/16452/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shrashta Events And Hospitality Services, Baripada vs. The Superintendent Of CGST And Central Excise, Baripada

WP(C)/34119/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kalandi Sahoo vs. The Commissioner Of Commercial Taxes And Goods And Services Tax Odisha

WP(C)/30868/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Snm Business Private LTD, Balasore vs. Addl.Commissioner Of State Tax(Appeal), Bhubaneswar

WP(C)/32266/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Snm Business Private Limited. Patra, Balasore vs. Addl. Comnr Of State Tax (Appeal), Bbsr

WP(C)/32335/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Laxman Pangi vs. Superintendent, CGST And Central Excise, Koraput

WP(C)/34206/2025HC Orissa04 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S D.D Builders Limited, Kalahandi vs. State Of Odisha

WP(C)/24966/2025HC Orissa03 Dec 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maa Palasa Bhudhi Electrical And Civil Construction vs. State Of Odisha

CRLMP/1556/2025HC Orissa28 Nov 2025

Bench: MR. JUSTICE CHITTARANJAN DASH

Suresh Tripathi @ Tripathy vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Ctc

WP(C)/28659/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dasharathi Palei vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/32346/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ttipl- Gew(Jv), Kendrapara vs. The Dy.Commissioner Of State Tax, Kendrapara

WP(C)/13503/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Transcord Telscape Private LTD, Bbsr vs. Superintendent, CGST And Cx, Bbsr-Ii

WP(C)/29332/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Nath Jee Enterprises, Jharsuguda vs. Additional Commissioner Of State Tax Appeal, Sambalpur

WP(C)/29313/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Basantilata Shashikanta Sahoo, Kendrapara vs. Joint Commissioner, GST, Bbsr

WP(C)/32144/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bayer Cropscience LTD, Maharashtra vs. Union Of INDIA

WP(C)/9555/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ranjita Swain, Keonjhar vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/32838/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ananta Charan Patra, Dhenkanal vs. The Principal Commissioner Of Central Goods And Service Tax, Bhubaneswar

WP(C)/33526/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sayamdeep Mohanty vs. Commissioner, CT And GST Odisha, Cuttack

WP(C)/33229/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kulwinder Singh Sidhu vs. The Commissioner CGST, Cx And Customs

WP(C)/33745/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Afiya Enterprises PVT. LTD., Kendrapara vs. Additional Commissioner, GST And Central Excise, Bhubaneswar

WP(C)/33621/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Soumendra Kumar Pradhan vs. Superintendent, CGST And Central Excise, Kandhamal Range

WP(C)/33290/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sajan Kumar Rout vs. The Principal Commissioner CGST And Central Excise, Bhubaneswar

WP(C)/33208/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Suman Kumar Maharana vs. The Commissioner CGST And Cx And Customs, Bbsr

WP(C)/33139/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sriman Rabin Parida vs. Asst. Comnr Of State Tax, Bbsr Iii Circle

WP(C)/33565/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bindusen Barik vs. Commissioner Of CT And GST

WP(C)/23308/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Srm Agro Tech, Khordha vs. Joint Commissioner GST Bbsr

WP(C)/33852/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rushikesh Nayak vs. Superintendent, CGST And Central Excise, Berhampur-I Range

WP(C)/33567/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Punit Patwa vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/33075/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Beenapani Kar, Bargarh vs. The Comnr CT And GST, Banijyakar Bhawan, Cuttack

WP(C)/30309/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ranjita Swain, Keonjhar vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/31381/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Laxmi Cold Storage, Bargaon vs. Additional Commissioner Of State Tax Appeal, Rourkela

WP(C)/29311/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Divine Construction, Jajpur vs. The State Tax Officer, CT And GST Circle

WP(C)/24994/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Phalguni Swarup Nayak, Bargarh vs. The Comnr CT And GST, Banijyakar Bhawan, Cuttack

WP(C)/31716/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Asutosh Patra vs. The Commnr, CT And GST Odisha, Cuttack

WP(C)/33845/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jayprakash Construction, Sambalpur vs. The Comnr, CGST, Central Excise And Custom, Bbsr

WP(C)/33187/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

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