BharatTaxGST

Orissa High Court GST Judgments — 2024

1,276 judgments, newest first. Page 1 of 13.

M/S. Kashvi International PVT.LTD vs. Union Of INDIA

CRLMC/2622/2024HC Orissa23 Dec 2024

Bench: MR. JUSTICE SIBO SANKAR MISHRA

M/S. Arkitechno Consultants (INDIA) PVT. LTD., Bbsr vs. Union Of INDIA

WP(C)/31390/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Saroj Kumar Maharana vs. Superintendent, CGST And Central Excise, Bbsr Ii Div

WP(C)/25562/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sangram Keshari Lenka, Kendujhar vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/31869/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sangram Keshari Lenka, Kendujhar vs. Chief Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/31867/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sanjay Kumar Satpathy vs. The Commissioner CGST And Cx

WP(C)/32128/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Hemanta Kumar Sharma vs. The Comnr, (Audit) GST And Ce, Audit Commissionerate, Bbsr

WP(C)/27786/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Siddhi Vinayak Process, Cuttack vs. Assistant Commissioner Of State Tax, Cuttack

WP(C)/31952/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. N. G. Projects LTD., Gujarat vs. The Commissioner, CT And GST, Odisha, Cuttack

WP(C)/31179/2024HC Orissa20 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Dilip Kumar Mohanty, Khordha vs. Comnr Of CT And GST, Cuttack

WP(C)/25718/2024HC Orissa19 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Dilip Kumar Mohanty, Khordha vs. Comnr Of CT And GST, Cuttack

WP(C)/25315/2024HC Orissa19 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Mahendra Kumar Sahoo vs. Central Board Of Indirect Taxes And Customs (CBIC), New Delhi

WP(C)/29649/2024HC Orissa19 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Jitendra Kumar Biswal vs. Commissioner Of CT And GST, Cuttack

WP(C)/31932/2024HC Orissa19 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sekhar Kumar Mahapatra vs. The Chief Commissioner, GST And Central Excise And Customs, Bbsr

WP(C)/29175/2024HC Orissa17 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Indera Motors, Sundargarh vs. Commissioner Of Commercial Taxes, CT And GST, Cuttack, Odisha

WP(C)/30592/2024HC Orissa17 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. K.P. Sugandh Limited, Sambalpur vs. Chief Comnr Of CT And GST, Odisha, Cuttack

WP(C)/31000/2024HC Orissa17 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Narahari Pradhan, Ganjam vs. Joint Commissioner CT And GST, Ganjam

WP(C)/30731/2024HC Orissa17 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Srinivas Pradhan, Ganjam vs. Joint Comnr Of CT And GST, Ganjam

WP(C)/30698/2024HC Orissa17 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Aditya Craft And Papers Private Limited vs. Central Board Of Indirect Taxes And Customs

WP(C)/22410/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Aditya Craft And Papers Private Limited, Cuttack vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/23694/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Gagan Kumar Rout vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/30713/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Aditya Craft And Paper Private Limited vs. Central Board Of Indirect Taxes And Customs (CBIC)

WP(C)/22709/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Aditya Craft And Papers Private Limited, Cuttack vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/24381/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Aditya Craft And Papers Private Limited vs. Central Board Of Indirect Taxes And Customs

WP(C)/22435/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Aditya Craft And Papers PVT. LTD., Cuttack vs. Central Board Of Indirect Taxes And Customs (CBIC), Deptt. Of Revenue, Minitry Of Finance New Delhi

WP(C)/22343/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Aditya Craft And Papers Private Limited vs. Central Board Of Indirect Taxes And Customs

WP(C)/22397/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sunil Pradhan, Angul vs. Superintendent Central GST, Angul

WP(C)/31586/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Susanta Kumar Mohanty vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack, Odisha

WP(C)/30727/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bhakta Ram Purohit vs. The Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/25715/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bikash Chandra Nayak vs. Chief Commissioner, CGST, Central Excise And Customs, Bbsr

WP(C)/31492/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Naresh Kalapa vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/30734/2024HC Orissa16 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Prafulla Mahakud, Dhenkanal vs. The Additional Commissioner, GST(Appeals), GST, Bbsr

WP(C)/31276/2024HC Orissa13 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Ajit Kumar Satapathy vs. Superintendent CGST And Central Excise, Bhadrak Circle

WP(C)/30946/2024HC Orissa13 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Chitrasen Sahu vs. The Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/30949/2024HC Orissa13 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Gunisety Puspak Kumar Dora vs. The Commnr Of CT And GST, Cuttack

WP(C)/30950/2024HC Orissa13 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Aditya Craft And Paper Private Limited vs. Central Board Of Indirect Taxes And Customs (CBIC), Deptt. Of Revenue, Ministry Of Finance

WP(C)/21711/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Aditya Craft And Papers Private Limited vs. Central Board Of Indirect Taxes And Customs (CBIC), Deptt. Of Revenue, Ministry Of Finance

WP(C)/21736/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Pradhan Industries, Cuttack vs. Union Of INDIA

WP(C)/30202/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sarojini Pradhan, Cuttack vs. Union Of INDIA

WP(C)/29024/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Biswadeep Bohidar vs. State Of Odisha

WP(C)/30931/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Manoj Kumar Pradhan vs. Commissioner Of CT And GST, Odisha

WP(C)/31081/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Biswajit Choudhury, Jagatsinghpur vs. State Tax Officer, Jagatsinghpur

WP(C)/30615/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Ashok Kumar Jena, Cuttack vs. Additional Commissioner, Bbsr

WP(C)/30622/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Gouramohan Kunda vs. Commissioner Of CT And GST, Cuttack

WP(C)/30987/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. S.A. Sugandh Private LTD, Samblpur vs. Chief Commissioner Of CT And GST, Odisha

WP(C)/31019/2024HC Orissa12 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Jitendra Nath Khandual vs. Addl. Comnr, GST(Appeals), Bbsr

WP(C)/30833/2024HC Orissa11 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sabyasachi Sahoo vs. Commissioner Of CT And GST, Cuttack, Odisha

WP(C)/30591/2024HC Orissa11 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Anil Kumar Sadangi, Koraput vs. State Tax Officer, Koraput

WP(C)/30724/2024HC Orissa11 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sahu Communication, Dhenkanal vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/30308/2024HC Orissa11 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Dnc Infrastructure PVT. LTD, Bbsr vs. The State Tax Officer, CT And GST Circle-1, Bbsr

WP(C)/25887/2024HC Orissa10 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Hotel Raj, Bbsr vs. Assistant Commissioner Of State Tax CT And GST, Bbsr I Circle

WP(C)/30567/2024HC Orissa10 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Prakash Kumar Kar vs. Superintendent CGST And Central Excise, Cuttack, Odisha

WP(C)/30577/2024HC Orissa10 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Dnc Infrastructure PVT. LTD, Bbsr vs. The State Tax Officer, CT And GST Circle Bbsr-1

WP(C)/25241/2024HC Orissa09 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Smruti Ranjan Dash, Nabara vs. Supdt., CGST And Central Excise, Koraput Range, Nabarangapur

WP(C)/28796/2024HC Orissa09 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Sita Nath Jena, Bbsr vs. Additional State Tax Officer, CT And GST, Bbsr

WP(C)/29239/2024HC Orissa09 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Prayash Construction, Kalahandi vs. State Of Odisha

WP(C)/21024/2024HC Orissa05 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sunita Parida, Jagatsinghpur vs. State Tax Officer, Jagatsinghpur

WP(C)/30235/2024HC Orissa05 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Hemanta Kumar Sharma vs. Principal Comnr, GST And Central Excise Commissionerate, Bbsr

WP(C)/26824/2024HC Orissa05 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Ram Chandra Hansdah vs. Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/29925/2024HC Orissa05 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Quest Techno Solutions vs. Additional Commissioner Of GST (Appeals)

WP(C)/30225/2024HC Orissa05 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sarbeswar Swain vs. The Commissioner Of Central Goods And Service Tax

WP(C)/29531/2024HC Orissa04 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Binita Readymade Traders, Cuttack vs. CT And GST Officer, CT And GST Cuttack I City Circle

WP(C)/30035/2024HC Orissa04 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Matrubhumi Shelters PVT LTD., Cuttack vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/30031/2024HC Orissa04 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Maa Tarini Enterprises, Jharsuguda vs. Union Of INDIA

WP(C)/29928/2024HC Orissa04 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Ram Kishore Ray, Bbsr vs. Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/29776/2024HC Orissa02 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Paras Pharmaceuticals, Sambalpur vs. Union Of INDIA

WP(C)/16491/2024HC Orissa02 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Prasanta Kumar Swain, Keonjhar vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Jajpur

WP(C)/29740/2024HC Orissa02 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. City Ply And Hardware, Sambalpur vs. Union Of INDIA

WP(C)/16523/2024HC Orissa02 Dec 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shiv Trading, Jharsuguda vs. Union Of INDIA

WP(C)/29327/2024HC Orissa30 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Prem Kumar Motiwala vs. The Comnr CGST, Cx And Customs, Bbsr

WP(C)/26827/2024HC Orissa30 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Debasis Nayak vs. The Chief Comnr, GST And Central Excise And Customs, Bbsr Zone, Bbsr

WP(C)/29713/2024HC Orissa30 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Chakra Praska vs. Superintendent, Rayagada Circle, Rayagada

WP(C)/29905/2024HC Orissa30 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Gajalaxmi Agencicy (Ksk), Bargarh vs. The Principal Commissioner Of Central Goods And Service Tax

WP(C)/29882/2024HC Orissa30 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sarat Shradha Infrastructure PVT.LTD vs. The Chief Commissioner Of CT And GST, Odisha

WP(C)/29570/2024HC Orissa30 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Manas Kumar Swain vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/29299/2024HC Orissa29 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. United Electricals And Engineering PVT. LTD., Ganjam vs. Union Of INDIA

WP(C)/23849/2024HC Orissa28 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

M/S Nisanta Automobile Private Limited vs. Commissioner CT And GST Odisha

WP(C)/29389/2024HC Orissa28 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

Sanjib Kumar Baishakh @ Baishaka vs. Chief Commissioner, CGST, Bbsr

WP(C)/25593/2024HC Orissa28 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

Pramila Sen vs. The Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/29067/2024HC Orissa28 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

M/S Quinn INDIA Catering, Cuttack vs. Union Of INDIA

WP(C)/10776/2024HC Orissa26 Nov 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MISS JUSTICE SAVITRI RATHO

Narayan Sahu vs. Union Of INDIA

WP(C)/28012/2024HC Orissa26 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Trinath Khara vs. The Principal Comnr, CGST And Central Excise, Bbsr

WP(C)/29090/2024HC Orissa26 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Chakadola Size Timber Depo And Chakadola Furniture, Dhenkanal vs. CT And GST Officer, Dhenkanal Circle

WP(C)/28029/2024HC Orissa26 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sushri Traders vs. Addi Commissioner Of Goods And Service Tax

WP(C)/27984/2024HC Orissa26 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. P.K. Minings PVT.LTD., Bbsr vs. Union Of INDIA

WP(C)/25635/2024HC Orissa21 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.The Odisha Agro Industries Corporation LTD vs. The Deputy Commissioner Of CT And GST Circle, Cuttack-1

WP(C)/22377/2024HC Orissa21 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Formula One Solutions Private Limited, Bbsr vs. Asst Comnr Of State Tax, CT And GST, Bbsr

WP(C)/28688/2024HC Orissa21 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.S.G.Carrier, Keonjhar vs. The Deputy Commissioner, CGST And Central Excise, Keonjhar Division

WP(C)/25330/2024HC Orissa20 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bajendra Prasad Panda vs. The Commissioner, GST And Cx, Commissionerate Rourkela, Sundargarh

WP(C)/26445/2024HC Orissa20 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shree Shyam Earthmovers, Keonjhar vs. The Asst. Comnr Of GST And Central Excise, Keonjhar

WP(C)/25187/2024HC Orissa20 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Bichhona Centre, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/27772/2024HC Orissa20 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shree Jay Guru Security Agency., Baleswar vs. Superintendent Of CGST And Central Excise, Balasore-1

WP(C)/27873/2024HC Orissa19 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Paradeep Port Trust Officers Pensioners Association, Bbsr vs. Union Of INDIA

WP(C)/16377/2021HC Orissa18 Nov 2024

Bench: MR. JUSTICE MURAHARI SRI RAMAN

M/S. Qualicum Solutions PVT.LTD vs. The Chief Commissioner CT And GST, Odisha Cuttack

WP(C)/27986/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bhanu Pratap Bhoi vs. State Of Odisha

WP(C)/26471/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Amarnath Enterprises, Bolangir vs. Assistant Commissioner GST And Central Excise, Sambalpur

WP(C)/25783/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Zareen Hasan, Cuttack vs. Assistant Commissioner GST And Central Excise, Cuttack

WP(C)/27598/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Zareen Hasan, Cuttack vs. Assistant Commissioner, GST And Central Excise, Cuttack Ii Div

WP(C)/26540/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Rama Chandra Behera, Angul vs. Joint Commissioner Of State Tax, CT And GST Territorial Range, Angul

WP(C)/27758/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Rechargekit Fintech (P) LTD. Bbsr vs. Asst. Commnr. Of State Tax, CT And GST, Bbsr

WP(C)/18458/2024HC Orissa14 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

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