BharatTaxGST

Orissa High Court GST Judgments — 2024

1,276 judgments, newest first. Page 4 of 13.

Sushanta Kumar Khatei vs. Addl. CT And GST Officer, Nayagarh

WP(C)/15894/2024HC Orissa03 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Balarampur Properties PVT.LTD, Cuttack vs. Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/15271/2024HC Orissa02 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Principal Commissioner, GST And Central Excise, Bbsr vs. M/S Aarti Steels LTD

OTAPL/3/2024HC Orissa02 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Ashok Kumar Rout vs. CT And GST Officer, Cuttack

WP(C)/15582/2024HC Orissa02 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Satya Narayan Satapathy, Nayagarh vs. The Commnr Of CT And GST, Commissionerate Of CT And GST, Odisha

WP(C)/15259/2024HC Orissa01 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Jyoti Prasad Sahu And Sons, Balangir vs. Chief Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/13983/2024HC Orissa01 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Chintamaniswar Constructions, PVT.LTD vs. The Chairperson Central Board Of Indirect Taxes, Excise And Customs, New Delhi

WP(C)/35262/2022HC Orissa01 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Rabindra Surgicals PVT. LTD., Bbsr vs. Chief Commissioner, CT And GST, Cuttack

WP(C)/14801/2024HC Orissa01 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Subhashis Behera vs. Commissioner (Appeals), GST, Central Excise And Customs, Bbsr

WP(C)/15325/2024HC Orissa01 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Dougles Mallick vs. The Chief Comnr Of C.T Nd GST Odisha

WP(C)/15520/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Sudarsan Puthal vs. Deputy Commisioner CGST And Central Excise, Keonjhar

WP(C)/15443/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Srikant Gautam, Bbsr vs. Chief Commnr. CGST And Central Excise, Bbsr

WP(C)/15509/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Maheswar Mohanty vs. Asst. Comnr, Central GST And Central Excise Balasore Division

WP(C)/15446/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Mamata Nayak vs. Superintendent, CGST, Ctc Dvn, Cuttack

WP(C)/15505/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Kishor Kumar Mohanty vs. Addl. CT And GST Officer, Bbsr

WP(C)/15501/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Siba Jani vs. Chief Commnr. CT And GST, Cuttack

WP(C)/15342/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Abc Tech, Jagatsinghpur vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/15345/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Nirmal Enterprises, Keonjhar vs. Asst. Commnr. GST And Central Excise, Keonjhar

WP(C)/14965/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Panchmukhi Constructions, Bbsr vs. Comnr Of CT And GST, Cuttack

WP(C)/15171/2024HC Orissa28 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Souri Ranjan Das vs. State Of Odisha

WP(C)/11800/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Anil Kumar Sahoo, Nayagarh vs. The Chief Commnr. Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/14830/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Jagabandhu Electricals vs. The Chief Commissioner CT And GST, Odisha Cuttack

WP(C)/15045/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Raju Bagh vs. The Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/14813/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Harish Mahanta vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/14947/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Jsw Steel LTD, Maharashtra vs. The Assistant Commissioner, Gopalpur, Ganjam

WP(C)/15146/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Krishna Motors, Jharsuguda vs. Dy. Commnr. CGST And Central Excise, Jharsuguda

WP(C)/14929/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Krishna Motors, Jharsuguda vs. Dy. Commnr. CGST And Central Excise, Jharsuguda

WP(C)/14919/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Dasharatha Ojha vs. Principal Commissioner CT And GST, Odisha

WP(C)/15178/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Pramod Kumar Behera vs. The CT And GST Officer Mayurbhanj Circle

WP(C)/14951/2024HC Orissa27 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.A.K.Samantaray And Co. PVT.LTD vs. Indian Banks Association

WP(C)/9460/2018HC Orissa26 Jun 2024

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S Shrushti Infotech Private LTD., Hyderabad vs. State Tax Officer Bbsr-Ii Circle, Bbsr

WP(C)/13881/2024HC Orissa24 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Jaysree Electrical, Cuttack vs. Chief Commissioner Of CT And GST

WP(C)/14745/2024HC Orissa24 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Abhimanyu Mohanty, Angul vs. Asst. Commnr. GST And Central Excise, Angul

WP(C)/14753/2024HC Orissa24 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Maa Vairabi Enterprises vs. Principal Commissioner Of Central Goods And Services Tax, Bbsr

WP(C)/14954/2024HC Orissa24 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Shyamlal Sethy, Kendujhar vs. The Principal Commnr. Of CGST, Bbsr

WP(C)/14952/2024HC Orissa24 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Pradhan Travels vs. Additional State Tax Officer, Angul Circle, Angul

WP(C)/14786/2024HC Orissa24 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Padma Charan Ojha vs. The Commissioner (GST)

WP(C)/14530/2024HC Orissa21 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S, Atulya Minerals, Jurudi, Jajang, Kendujhar vs. Commissioner Of State Tax, Cuttack

WP(C)/14540/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Mahaveer Pharmaceuticals, Kendujhar vs. Additional Commissioner Of State Tax Appeal, Ctc

WP(C)/14390/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Kedar Nath Behera vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/13128/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Ramakanta Swain vs. The Asst.Commissioner GST And Cenral Excise

WP(C)/10251/2022HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Rajesh Kumar Khatua vs. The Addl. Commissioner (Appeals), CGST, Cx And Customs, Bbsr

WP(C)/14488/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Baishnab Charan Nayak, Jagatsinghpur vs. Joint Commissioner Of State Tax(Appeal), Cuttack

WP(C)/14389/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Sitanjali Enterprises, Jajpur vs. The Addl.Commnr, GST(Appeals)Bbsr

WP(C)/14521/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Ujjal Clean N Care, Bhubaneswar vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Bhubaneswar

WP(C)/14523/2024HC Orissa20 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Narottam Satpathy vs. The Commnr. Of CT And GST, Cuttack

WP(C)/14481/2024HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Ranjan Kumar Nayak, Bhadrak vs. Chief Commnr.GST, Bbsr

WP(C)/13859/2024HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Ayamat Khan And Rahamat Khan, Bhadrak vs. The Commissioner Of CT And GST, Cuttack

WP(C)/14181/2024HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

L And T Sambalpur-Rourkela Tollway LTD vs. CT And GST Officer

WP(C)/6803/2022HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Commissioner, GST And Central Excise Commissionerate, Bhubaneswar vs. M/S.Kunj Alloys(P)LTD

OTAPL/3/2019HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Narottam Satapathy vs. The Commnr. Of CT And GST, Cuttack

WP(C)/14479/2024HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Principal Commissioner, Central Excise And GST vs. Vineet Mohan Gupta

OTAPL/3/2023HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Tansam Engineering And Construction Company, Rourkela vs. Chief Commnr.Of CT And GST, Cuttack

WP(C)/13235/2024HC Orissa19 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Dilip Agencies, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/14257/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Rosmerta Technologies LTD., New Delhi vs. State Of Odisha

WP(C)/7776/2024HC Orissa18 Jun 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jagabandhu Enterprisers PVT. LTD., Bbsr vs. CT And GST Officer, Bbsr Iii Circle

WP(C)/13714/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Sundar Pravat Das vs. Addl. Commnr. Of State Tax Appeal, Cuttack

WP(C)/13535/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Sri Anugraha Toshami Filling Station, Rayagada vs. Chairperson, Central Board Of Excise And Customs, Ministry Of Finance, New Delhi

WP(C)/13729/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Shreemaa Pharmaceutical, Jagatsinghpur vs. Joint Commnr. Of CT And GST, (Appeal), Territorial Range, Cuttack Ii

WP(C)/13909/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Rajesh Ranjan Patra, Mayurbhanj vs. Addl.State Tax Officer, CT And GST Assessment Unit, Rairangapur

WP(C)/13924/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Tarini Construction, Angul vs. Asst. Commnr. GST And Central Excise, Angul

WP(C)/14205/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Laxminarayan Transport vs. Principal Commnr., GST And Central Excise

WP(C)/3957/2021HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Ashok Kumar Rayet vs. Asst. Commnr., GST And Central Excise, Cuttack Ii

WP(C)/14212/2024HC Orissa18 Jun 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Shyam Logistics, Khurda vs. State Of Odisha

WP(C)/13841/2024HC Orissa04 Jun 2024

Bench: MR. JUSTICE M.S.SAHOO,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Arss Scpl Jv, Bbsr vs. The Commissioner, Commercial Tax And GST, Cuttack

WP(C)/19545/2023HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Bhagabat Prasad Das, Bbsr vs. CT And GST Officer, Bbsr Ii, Bbsr, Khurda

WP(C)/13051/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Niroja Nalini Ray vs. The Commnr., CT And GST, Cuttack

WP(C)/12992/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Swagatika Giri, Mayurbhanj vs. CT And GST Officer, Mayurbhanj Circle, Baripada, Mayurbhanj

WP(C)/13043/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Nilamadhaba Patra, Mayurbhanj vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/13013/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Tansam Engineering And Construction Company, Rourkela vs. Chief Commnr.Of CT And GST, Cuttack

WP(C)/13014/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Swagatika Biswal vs. Principal Commissioner, CT And GST, Cuttack

WP(C)/13090/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Nbcc(INDIA)LTD., Bbsr vs. Chief Commnr., CT And GST, Odisha

WP(C)/12608/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Tansam Engineering And Construction Company, Rourkela vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/13016/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Jaya Bhusan Sahoo vs. Commnr., CT And GST, Dept. Of Finance, Govt. Of Odisha

WP(C)/13022/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Jayaprakash Panigrahi vs. The Supdt.Of CT And GST Of Mayurbhanj

WP(C)/13070/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Tansam Engineering And Construction Company, Rourkela vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/12913/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Raja Kishore Bhuyan vs. Commnr. CT And GST. Dept Of Finance, Cuttack

WP(C)/13274/2024HC Orissa21 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Maa Vaishnodevi Construction vs. The Chief Commissioner Of C.T And G.S.T

WP(C)/12595/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Anchalika Labour Contract Co-Operative Society LTD., Samalpur, Balasore vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/12364/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Bishnusen Kisan vs. Chief Commissioner Of GST And C.T

WP(C)/12462/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Ginni Motor, Khurda vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/12476/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Anchalika Labour Contract Co-Operative Society LTD., Samalpur, Balasore vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/12367/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Jagat Jyoti Resorts PVT.LTD vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/12446/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Ashok Kumar Dash vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/12673/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Maa Vaishnodevi Construction vs. The Chief Commisioner Of C.T And G.S.T

WP(C)/12442/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Ypsa Combines, Bbsr vs. State Tax Officer, CGST And Ce, Bbsr-I Circle, Bbsr

WP(C)/12930/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Sabita Choudhury vs. Commnr. Of CT And GST, Odisha

WP(C)/12842/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Dhanwar And Associates, Karanjia vs. State Tax Officer, Balasore Circle

WP(C)/12665/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Rinarani Behera vs. The Add. CT And GST Officer, Mayurbhanj

WP(C)/12847/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Tapas Enterprises, Bbsr vs. The Commnr. Of Commercial Taxes And GST, Odisha

WP(C)/12792/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Ptcl Infrastructure LTD., Keonjhar vs. Joint Commnr. Of CT And GST Circle, Keonjhar

WP(C)/12632/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Times Projects, Remuna Market vs. State Tax Officer, Balasore Circle

WP(C)/12668/2024HC Orissa20 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Anchalika Labour Contract Co-Operative Society LTD, . Samalpur, Balasore vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/12294/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Anchalika Labour Contract Co-Operative Society LTD., Samalpur, Balasore vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/12298/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Rinki Sahu, Sonepur vs. Commissioner Of CT And GST, Odisha

WP(C)/12496/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Baikuntha Charan Parida, Bbsr vs. State Tax Officer, CT And GST, Bbsr

WP(C)/12644/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Srinivash Bhoi vs. Chief Commissioner Of CT And GST, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/12718/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Metta Sunil Kumar Patro, Ganjam vs. Superintendent, CGST And Central Excise, Berhampur

WP(C)/12647/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Banita Mohanty, Bbsr vs. Superintendent, CGST And Central Excise, Bbsr

WP(C)/12642/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Tejeswar Patro, Ganjam vs. Superintendent, CGST And Central Excise, Berhampur

WP(C)/12651/2024HC Orissa17 May 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

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