BharatTaxGST

Orissa High Court GST Judgments — 2024

1,276 judgments, newest first. Page 3 of 13.

M/S.Bhabina Jena. Bbsr vs. Additional State Tax Officer, Bbsr

WP(C)/22832/2024HC Orissa17 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Saroja Kanta Parida. Khurda vs. Joint Commissioner Of State Tax, Bbsr-Iv

WP(C)/22833/2024HC Orissa17 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Deepak Kumar Das vs. Chief Commissioner CGST, Central Excise And Customs Odisha

WP(C)/20750/2024HC Orissa17 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Swastik Stevedores PVT. LTD vs. Union Of INDIA

WP(C)/6333/2024HC Orissa12 Sept 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MISS JUSTICE SAVITRI RATHO

Jashobanta Rout vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/21228/2024HC Orissa12 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Swastik Stevedores PVT LTD vs. Union Of INDIA

WP(C)/8027/2024HC Orissa12 Sept 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MISS JUSTICE SAVITRI RATHO

M/S Swastik Stevdores PVT.LTD vs. Union Of INDIA

WP(C)/7829/2024HC Orissa12 Sept 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MISS JUSTICE SAVITRI RATHO

Smrutirekha Choudhury vs. Principal Commissioner CT And GST Odisha

WP(C)/22295/2024HC Orissa12 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sainik Mining And Allied Services LTD., Jharshuguda vs. The State Tax Officer, CT And GST Circle, Jharsuguda

WP(C)/21273/2024HC Orissa12 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shree Balaji Coal Traders LTD, Cuttack vs. The Commnr. Of CT And GST., Cuttack

WP(C)/22347/2024HC Orissa11 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Jagannath Swain, Cuttack vs. Superintendent CGST And Central Excise Cuttack Div

WP(C)/21759/2024HC Orissa11 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Rasmita Behera, Cuttack vs. Addl.Commnr. Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/21609/2024HC Orissa11 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Rasmita Behera, Cuttack vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/21613/2024HC Orissa11 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Kambhu Jena, Puri vs. Joint Commissioner Of State Tax (Appeal)

WP(C)/21762/2024HC Orissa11 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Rasmi Ranjan Sahoo, Nayagarh vs. The Commnr. Of CT And GST., Cuttack

WP(C)/22346/2024HC Orissa11 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Puspanjali Electronics, Cuttack vs. Joint Commnr. Of Sales Tax (Appeal), Cuttack

WP(C)/21272/2024HC Orissa10 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Atulya Minerals, Jurudi, Jajang, Keonjhar vs. Commissioner Of State Tax, Commissionerate Of CT And GST, Cuttack

WP(C)/22157/2024HC Orissa10 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Truptimayee Bastia vs. Subhalaxmi Mishra

RSA/179/2024HC Orissa06 Sept 2024

Bench: MR. JUSTICE SASHIKANTA MISHRA

M/S.Brace Iron And Steel Private LTD., New Delhi vs. Chief Comminr. Of CT And GST, Odisha, Cuttack

WP(C)/17176/2024HC Orissa06 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Ajay Kumar Sharma, Jharsuguda vs. Deputy. Commnr, GST And Central Excise, Jharsuguda

WP(C)/15862/2024HC Orissa06 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Alok Patel vs. State Of Odisha

WP(C)/20548/2024HC Orissa04 Sept 2024

Bench: MR. JUSTICE S.K.SAHOO,MR. JUSTICE CHITTARANJAN DASH

Daitari Behera vs. The Additional CT And GST Officer, Cuttack-2

WP(C)/21460/2024HC Orissa04 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Swarnaprava Bal, Bhadrak vs. Superintendent Central GST, Bhadrak Circle

WP(C)/21132/2024HC Orissa04 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Principal Commissioner, CGST And Central Excise, Bhubaneswar vs. M/S Indian Metal And Ferro Alloys Limited, Odisha

OTAPL/19/2024HC Orissa03 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Nrusingha Charan Jena vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/17169/2024HC Orissa03 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Rsl Overseas LLP, Kolkata vs. State Of Odisha

WP(C)/21541/2024HC Orissa03 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bimal Kishore Sahu vs. Addl. Comnr, GST (Appeals), Bbsr

WP(C)/20383/2024HC Orissa02 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Amarnath Enterprises vs. Assistant Commissioner, GST And Central Excise, Bolangir

WP(C)/20216/2024HC Orissa02 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sterling Industries, Sundargarh vs. Commissioner Of CT And GST, Ctc

WP(C)/17124/2024HC Orissa02 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sasmita Sethi vs. The Principal Secy. TO Govt. Panchayat Raj And Drinking Water Dept., Bbsr

WP(C)/8989/2024HC Orissa30 Aug 2024

Bench: MR. JUSTICE K.R.MOHAPATRA

M/S. Kis Projects Private Limited, Bbsr vs. Chief Comnr, CGST And Central Excise, Bbsr

WP(C)/19711/2024HC Orissa27 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Double D Construction PVT. LTD., Khordha vs. The Commissioner, The Dept. Of Finance, Govt. Of Odisha, Cuttack

WP(C)/20364/2024HC Orissa27 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Mononit Das, Cuttack vs. State Tax Officer, Cuttack

WP(C)/19701/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Rashmi Agency vs. Additional Commissioner Of CT And GST(Appeal), Central Zone I, Cuttack

WP(C)/14237/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Balaji Cotton Corporation, Rayagada vs. Commissioner Of State Tax, Cuttack

WP(C)/17184/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Indranil Roy vs. CT And GST Officer, Bbsr- Iii Circle

WP(C)/19706/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Mamata Metal And Steels PVT LTD vs. Commissioner Of CT And GST

WP(C)/19970/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Agarwal Brothers, Angul vs. Joint Commissioner Of State Tax CT And GST, Territorial Range, Angul

WP(C)/19771/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Odisha State Labour Coperative Society Limited, Bargarh vs. State Tax Officer (CT And GST), Bbsr-Iv Circle

WP(C)/19704/2024HC Orissa23 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Das Agencies, Chatrapur vs. Addl. Commnr Of State Tax (Appeal) Territorial Range, Ganjam

WP(C)/19410/2024HC Orissa21 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Maa Samleswari Transport And Multi Purpose Co-Operative Society LTD., Jharsuguda vs. The Chief Commnr. Of CT And GST, Cuttack

WP(C)/19646/2024HC Orissa21 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Asha Shukla vs. The Chief Commnr Of CT And GST, Cuttack

WP(C)/19643/2024HC Orissa21 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Manoj Kumar Pandey vs. State Of Odisha

BLAPL/7555/2024HC Orissa20 Aug 2024

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Bansal Infra Projects PVT. LTD., Bolangir vs. M/S Jindal Steel And Power LTD., New Delhi

WP(C)/11848/2024HC Orissa20 Aug 2024

Bench: MR. JUSTICE SANJAY KUMAR MISHRA

M/S Biswakarma Mahalik, Cuttack vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/18078/2024HC Orissa20 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Manas Ranjan Sahu vs. State Of Odisha

WP(C)/29456/2020HC Orissa20 Aug 2024

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S Cholamandalam Ms General Insurance Company LTD vs. Assistant Commnr. Of State Tax, Bbsr

WP(C)/19151/2024HC Orissa16 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Tanmayee Dash vs. Commissioner Of CT And GST, Cuttack

WP(C)/19947/2024HC Orissa16 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Panchanan Dalai vs. State Of Odisha

WP(C)/24541/2021HC Orissa16 Aug 2024

Bench: MR. JUSTICE MURAHARI SRI RAMAN

Biranchi Narayan Singh vs. State Tax Officer, Cuttack

WP(C)/19920/2024HC Orissa16 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sm Agency, Sambalpur vs. Commissioner Of CT And GST, Cuttack

WP(C)/18931/2024HC Orissa14 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Ajit Kumar Lenka, Bhadrak vs. The CT And GST Officer, Bhadrak Circle

WP(C)/19167/2024HC Orissa13 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Rajendra Patra vs. Chief Comnr. Of CT And GST, Cuttack

WP(C)/19430/2024HC Orissa13 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Il And Fs Paradip Refinery Water LTD, Cuttack vs. The Joint Commissioner Of State Tax (Appeal) Territorial Range, Cuttack

WP(C)/19221/2024HC Orissa12 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Indramani Nahak vs. Joint Comnr Of State Tax (Appeal), Ganjam

WP(C)/19215/2024HC Orissa12 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Rout Infrastructure, Bbsr vs. Additional Commissioner Of State Tax (Appeal), Central Zone Ii

WP(C)/19127/2024HC Orissa12 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Das Agencies, Ganjam vs. Addl.Commissioner Of State Tax, Ganjam

WP(C)/19212/2024HC Orissa12 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Saroj Kumar Behura, Jagatsinghpur vs. Joint Commissioner Of State Tax, Appellate Territorial Range, Cuttack-Ii

WP(C)/19209/2024HC Orissa12 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Ambika Construction Company, Baripada vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/17128/2024HC Orissa12 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Great INDIA Roadways, Cuttack vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/16838/2024HC Orissa09 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Devi Transport, Dhenkanal vs. The Chief Comnr Of CT And GST, Cuttack

WP(C)/18471/2024HC Orissa09 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Devi Transport, Dhenkanal vs. The Chief Comnr Of CT And GST, Cuttack

WP(C)/18443/2024HC Orissa09 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Geetanjali Spices And Food Private Limited vs. Superindentent, Jajpur Circle, Jajpur-Ii Range

WP(C)/18786/2024HC Orissa08 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Bijaya Kumar Mohanty, Kendrapara vs. The Chief Commnr Of CT And GST, Cuttack

WP(C)/17594/2024HC Orissa08 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Judhistir Samantara, Berhampur vs. CT And GST Officer, Ganjam-I Circle

WP(C)/15870/2024HC Orissa07 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD vs. Deputy Commissioner Of CT And GST, Cuttack

WP(C)/13696/2024HC Orissa07 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Saroj Kumar Sharma vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/18524/2024HC Orissa07 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Gadadhar Jena vs. State Of Odisha(Vig.)

CRLMC/585/2024HC Orissa07 Aug 2024

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

M/S Shree Mahabir Corporation, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/17023/2024HC Orissa06 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Debaraj Mahatab, Cuttack vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/17895/2024HC Orissa05 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Ayamat Khan And Rahamat Khan, Bhadrak vs. Commnr., Of CT And GST, Odisha

RVWPET/145/2024HC Orissa05 Aug 2024

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Steer Overseas PVT. LTD vs. Addl. Commissionerof State Tax(Appeal), Balasore

RVWPET/131/2024HC Orissa05 Aug 2024

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Rout Infrastructure PVT. LTD., Bbsr vs. Joint Commissioner Of State Tax (Appeal), Cuttack Ii

WP(C)/17897/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Debaraj Mahatab, Cuttack vs. Joint Commissioner Of State Tax (Appeal), Cuttack Ii

WP(C)/17770/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Rajib Kumar Aich, Balasore vs. The CT And GST Officer, Balasore

WP(C)/18023/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Gaurav Mohanty, Bbsr vs. Joint Commissioner Of State Tax, CT And GST Territorial Range, Bbsr

WP(C)/17892/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Yogeswar Rao Pratapnani, Rayagada vs. Joint Commissioner Of State Tax (Appeal) CT And GST Bolangir

WP(C)/18085/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Adarsh Jaiswal vs. Joint Comnr Of State Tax (Appeal), CT And GST Territorial Range, Bhubaneswar

WP(C)/17893/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Prasanta Kumar Pradhan vs. Joint Commissioner Of State Tax(Appel), CT And GST, Bbsr

WP(C)/18079/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sagarika Bhol vs. The Comnr, CGST, Cx And Customs, Bbsr

WP(C)/18218/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Yogeswar Rao Pratapnani, Rayagada vs. Joint Commissioner Of State Tax (Appeal) CT And GST, Bolangir

WP(C)/18088/2024HC Orissa02 Aug 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Turriis Galva PVT. LTD. Cuttack vs. State Tax Officer, Bbsr-I

WP(C)/16493/2024HC Orissa31 Jul 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sandeep Mohanty vs. Union Of INDIA

BLAPL/3864/2024HC Orissa30 Jul 2024

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

Sangita Oram vs. State Of Odisha

WP(C)/28009/2020HC Orissa25 Jul 2024

Bench: DR. JUSTICE S.K. PANIGRAHI

Alfa Cityinfra Private LTD., Bbsr vs. Chief Comnr. Of CT And GST, Odisha, Cuttack

WP(C)/16864/2024HC Orissa23 Jul 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Niharika Paltasingh vs. State Of Odisha

WP(C)/23174/2022HC Orissa22 Jul 2024

Bench: MR. JUSTICE D.DASH,MR. JUSTICE V. NARASINGH

Prava Ranjan Mishra vs. State Of Odisha

WP(C)/21421/2023HC Orissa18 Jul 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MISS JUSTICE SAVITRI RATHO

M/S. Ranjan Stone Crusher vs. Additional State Tax Officer, CT And GST Circle, Rayagada

WP(C)/16815/2024HC Orissa18 Jul 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Biranchi Narayan Singh vs. Commissioner Of CT And GST., Cuttack

WP(C)/16444/2024HC Orissa16 Jul 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Vineet Chhatwal vs. State Of Odisha

CRLMC/4141/2022HC Orissa16 Jul 2024

Bench: MR. JUSTICE SIBO SANKAR MISHRA

Biranchi Narayan Singh vs. Commissioner Of CT And GST., Cuttack

WP(C)/16446/2024HC Orissa16 Jul 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Nitin Kapoor vs. State Of Odisha (Dggi)

CRLREV/297/2024HC Orissa15 Jul 2024

Bench: MR. JUSTICE R.K.PATTANAIK

M/S. Pruthwiraj Mishra vs. Commissionerate Of CT And GST, Cuttack

WP(C)/15815/2024HC Orissa04 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Kalucharan Nayak, Nayagarh vs. The Commnr Of CT And GST, Commissionerate Of CT And GST, Odisha

WP(C)/15795/2024HC Orissa04 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Yazdani Steel And Power LTD.Jajpur vs. Assistant Commissioner CGST And Central Excise, Jajpur

WP(C)/15818/2024HC Orissa04 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Sakthi Baba Logistics, Jharsuguda vs. Superindentent, Jharsuguda Circle

WP(C)/15722/2024HC Orissa03 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Prafulla Kumar Sarangi vs. The CT And GST Officer, Bbsr 1

WP(C)/15932/2024HC Orissa03 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Pruthwiraj Mishra vs. Commissionerate Of CT And GST, Odisha, Ctc

WP(C)/15721/2024HC Orissa03 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Raghunath Mohapatra Art And Craft Foundation, Bbsr vs. Commissioner Of CT And GST, Odisha

WP(C)/15669/2024HC Orissa03 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Omm Sairam Fabrications, Cuttack vs. The Principal Commnr. Of Central Goods And Services Tax, Bbsr

WP(C)/15776/2024HC Orissa03 Jul 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

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