BharatTaxGST

Orissa High Court GST Judgments — 2024

1,276 judgments, newest first. Page 13 of 13.

M/S Nigam Mediaids, Cuttack vs. The CT And GST Officer, Cuttack

WP(C)/32459/2023HC Orissa22 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Bibekananda Sitha vs. The Commnr. Of C.T. And G.S.T., Odisha, Cuttack

WP(C)/21054/2023HC Orissa22 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Laxmi Narayan Panigrahi vs. The Commissioner Of CT And GST, Odisha

WP(C)/19403/2023HC Orissa22 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Biswojit Panda vs. The Commissioner Of CT And GST, Odisha

WP(C)/22479/2023HC Orissa22 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Gupta Distributors, Cuttack vs. Joint Commissioner Of State Tax(Appeal), Cuttack

WP(C)/20750/2023HC Orissa22 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Shree Bighna Nasan Coal Transport Company, Angul vs. Commissioner Of Commercial Tax And GST, Cuttack

WP(C)/3704/2024HC Orissa21 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Sarat Chandra Moharana vs. Commnr, GST(State), Cuttack

WP(C)/2027/2024HC Orissa19 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Rashmi Agency, Cuttack vs. Deputy Commnr Of State Tax, CT And GST Circle, Cuttack

WP(C)/39838/2023HC Orissa19 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S V.S.T. Tillers Tractors LTD., Khordha vs. CT And GST Officer, Cuttack 1

WP(C)/2839/2024HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

Niranjan Pradhan vs. Joint Commnr. Of State Tax, Balasore

WP(C)/3134/2024HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

M/S The National Small Industries Corp. LTD., Bbsr vs. Chief Commnr., Commercial Tax And GST, Odisha, Cuttack

WP(C)/2539/2024HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

M/S Maa Tarini Traders, Bbsr vs. State Of Odisha

WP(C)/42015/2023HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

M/S V.S.T Tillers Tractors LTD., Khordha vs. CT And GST Officer, Cuttack 1

WP(C)/2826/2024HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

Niranjan Pradhan vs. Joint Commissioner Of State Tax (Appeal), Balasore

WP(C)/2980/2024HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

M/S V.S.T. Tillers Tractors LTD., Khordha vs. CT. And GST Officer, Cuttack

WP(C)/2830/2024HC Orissa16 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

M/S.Kalinga Combines PVT. LTD vs. Odisha Industrial Infrastructure Development Corp.(Idco)

WP(C)/33904/2021HC Orissa15 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH

M/S. Kanak Alankar vs. Deputy Commissioner Of State Tax, Enforcement Unit, Rourkela

WP(C)/3238/2024HC Orissa13 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE ARINDAM SINHA

Manorajan Behera vs. Supdt. CGST And Cx Choudwar Range, Cuttack

WP(C)/2596/2024HC Orissa12 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE ARINDAM SINHA

M/S.Goa Carbon LTD vs. Dy.Commissioner Of Sales Tax

WP(C)/1071/2017HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Ramesh Kumar Dalei vs. Commnr. GST (State) Vanijya Kar Bhawan, Cuttack

WP(C)/2373/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Basudha Home And Commercials PVT. LTD., Bbsr vs. State Tax Officer, CT And GST Bbsr Ii Circle

WP(C)/2710/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bijaya Kumar Singha, Bbsr vs. State Tax Officer, CT And GST, Bbsr Ii Circle

WP(C)/2709/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Orissa Stevedores LTD vs. Deputy Commissioner, CT And GST, Territorial Range, Cuttack

CMAPL/20/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kumarmunda Large Sized Multipurpose Co-Op. Society LTD., Sundargarh vs. Commissioner, CGST And Central Excise And Customs, Bbsr

WP(C)/2704/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S S.R. Engr And Construction, Mayurbhanj vs. Chief Commnr, CT And GST, Cuttack

WP(C)/2748/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Trimurty Textiles, Berhampur vs. The Commnr., Commercial Tax And GST, Odisha, Cuttack

WP(C)/5857/2023HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Paradip Parivahan PVT. LTD., Bbsr vs. Principal Commnr. GST(Central Tax) And C. Ex., Bbsr

WP(C)/22239/2022HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Badajena Iron And Steel Industries PVT. LTD., Bbsr vs. Principal Commnr, GST And Central Excise, Bbsr

WP(C)/2740/2024HC Orissa06 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Prasanta Kumar Sahu, Jajpur vs. Chief Commnr. CT And GST, Cuttack

WP(C)/2368/2024HC Orissa02 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Orissa Stevedores LTD vs. Additional Commissioner, CGST, Central Excise And Customs, Bhubaneswar

WP(C)/2140/2024HC Orissa02 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Orissa Stevedores LTD., Cuttack vs. Dy., Commnr CT And GST, Territorial Range, Cuttack

CMAPL/12/2024HC Orissa02 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Prasanta Kumar Sahu, Jajpur vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/2370/2024HC Orissa02 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Kalinga Mining Corporation Private Limited vs. Commissioner Of CGST, Central Excise And Customs, Bhubaneswar

WP(C)/42316/2023HC Orissa01 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Ganapati Ishawra Behera @ Ganapati Behera vs. CT And GST Officer, Balasore

WP(C)/2145/2024HC Orissa01 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Swati Samantaray vs. The Addl. Commnr. Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/2060/2024HC Orissa31 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Swati Samantaray, Cuttack vs. The Addl. Commnr. Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/2063/2024HC Orissa31 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Sk Sajid Hossain vs. The Commnr. Commercial Tax And GST, Odisha, Cuttack

WP(C)/21949/2023HC Orissa31 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Debasish Biswal vs. The Commnr. Of Central Goods And Service Tax, Sundargarh

WP(C)/2020/2024HC Orissa31 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Shalimar Chemical Works (P), LTD. Calcutta vs. Commnr. Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/2014/2024HC Orissa31 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Niroopama Bal vs. Commissioner Of Commercial Taxes And GST, Cuttack

WP(C)/1625/2024HC Orissa31 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Amit Baran Das vs. The Commissioner, CT And GST, Cuttack

WP(C)/1687/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Tanujarani Khuntia, Bbsr vs. Addl. State Tax Officer, Bbsr

WP(C)/1671/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Kabita Rath, Cuttack vs. Chief Commnr., CT And GST, Cuttack

WP(C)/1672/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Twisha Educational PVT. LTD. Sambalpur vs. Addl. CT And Gset Officer, Sambalpur

WP(C)/1957/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Paresh Kumar Singh vs. The Commissioner, CT And GST, Odisha

WP(C)/1913/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Prasant Pradhan vs. Addl. Commnr. GST, Bbsr

WP(C)/1389/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Aditri Jewellers, Cuttack vs. Addl. Commnr. Of CT And GST. Cuttack

WP(C)/1896/2024HC Orissa30 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Imber Healthcare (Opc) PVT. LTD., Bbsr vs. Addl. Commnr., GST (Appeals), Bbsr

WP(C)/1426/2024HC Orissa29 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Arupananda Dhal, Keonjhar vs. Additional Commissioner Of State Tax, Odisha

WP(C)/1416/2024HC Orissa29 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Enzen Global Solution Private LTD., Khordha vs. The Commissioner Of Commerical Tax And GST, Cuttack

WP(C)/42472/2023HC Orissa24 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Nimish Gadodia vs. Office Of GST Bhubaneswar Zone, Khurda

CRLMP/1533/2023HC Orissa24 Jan 2024

Bench: MR. JUSTICE CHITTARANJAN DASH

M/S. Enzen Global Solutions PVT. LTD., Khordha vs. The Commnr. Of Commercial Tax And GST, Cuttack

WP(C)/490/2024HC Orissa24 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bhagabati Prasad Kar, Kendrapara vs. Supdt. CGST And Central Excise, Kendrapara

WP(C)/1193/2024HC Orissa24 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sri Sai Construction, Bolangir vs. State Of Odisha

WP(C)/1011/2024HC Orissa19 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mars Developments, Bbsr vs. The Chief Commnr. Of CT And GST, Cuttack

WP(C)/840/2024HC Orissa18 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE SIBO SANKAR MISHRA

M/S Badajena Iron And Steel Industries PVT. Lt.D, Bbsr vs. CT And GST Officer, Bbsr

WP(C)/485/2024HC Orissa16 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Biplab Kumar Patra, Bbsr vs. Addl. State Tax Officer, Bbsr

WP(C)/487/2024HC Orissa16 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Rama Chandra Pathi vs. The Commnr. Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/454/2024HC Orissa12 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Rama Chandra Pathi vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/452/2024HC Orissa12 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sri Shyam Motors, Sambalpur vs. The Sales Tax Officer, Sambalpur

WP(C)/402/2024HC Orissa12 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Binaya Mandal, Jagatsinghpur vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/42443/2023HC Orissa11 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Prof. I. Ravi Kumar vs. State Of Odisha

CRLREV/161/2021HC Orissa10 Jan 2024

Bench: DR. JUSTICE S.K. PANIGRAHI

Puja Trading Co., Kolkata vs. Odisha Forest Development Corp. LTD

WP(C)/12530/2023HC Orissa10 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Dalmia Traders, Jharsuguda vs. Central Board Of Indirect Taxes And Customs (CBIC), Dept. Of Revenue, New Delhi

WP(C)/6285/2023HC Orissa10 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Dalmia Traders, Jharsuguda vs. CBIC, Dept Of Revenue Ministry Of Finance, New Delhi

WP(C)/6286/2023HC Orissa10 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ipinit Vanaspati LTD vs. Principal Commnr., GST And Central Excise, Bbsr

WP(C)/8935/2022HC Orissa10 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Sarat Chandra Moharana vs. Commnr. GST, Cuttack

WP(C)/42108/2023HC Orissa09 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Manas Chandra Baral vs. Union Of INDIA

CRLMA/469/2023HC Orissa08 Jan 2024

Bench: MISS JUSTICE SAVITRI RATHO

Ganesh Naik vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/23/2024HC Orissa05 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Adani Enterprises LTD vs. State Of Orissa

WP(C)/5111/2016HC Orissa05 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. R.K.Interprise, Keonjhar vs. CT And GST Officer, Keonjhar Circle, Jajpur

WP(C)/2755/2023HC Orissa04 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Arrdy Engineering Innovation PVT. LTD., Sundargarh vs. The Commissioner Of CT And GST, Cuttack

WP(C)/41482/2023HC Orissa03 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Rojalini Dalai vs. The Commnr. Of Central Goods And Service Tax, Rourkela

WP(C)/41641/2023HC Orissa02 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Satya Narayan Purohit vs. The Chief Commnr. Of CT And GST, Cuttack

WP(C)/41637/2023HC Orissa02 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Rakesh Kumar Sethi vs. The Commnr. Of Central Goods And Service Tax, Rourkela

WP(C)/41639/2023HC Orissa02 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

Biswashree Agam Prasad Behera vs. The Commissioner, CT And GST, Odisha

WP(C)/19911/2023HC Orissa02 Jan 2024

Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN

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