M/S. Arrdy Engineering Innovation PVT. LTD., Sundargarh vs. The Commissioner Of CT And GST, Cuttack
Original PDF →WP(C)/41482/2023HC OrissaGSTCNR ODHC01102341202303 January 2024Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.41482 of 2023
M/s. Arrdy Engineering
Innovation Pvt. Ltd.
…..
Petitioner
Ms. Ritika Kurmy, Advocate
Vs.
The Commissioner of
Commercial Taxes & Goods
and Services Tax, Cuttack &
Others
…..
Opposite Parties
Mr. Diganta Dash, ASC
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER 03.01.2024 Order No.
01.
This matter is taken up through hybrid mode.
2.
This writ petition is disposed of in terms of the common order passed by this Court on 6th November, 2023 in W.P.(C) No.6684 of 2023 and Batch of writ petitions (M/s. Pravat Kumar Choudhury and others v. Additional State Tax Officer, CT & GST, Cuttack & Others).
Laxmikant (DR. B.R. SARANGI)
ACTING CHIEF JUSTICE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.