M/S The National Small Industries Corp. LTD., Bbsr vs. Chief Commnr., Commercial Tax And GST, Odisha, Cuttack

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WP(C)/2539/2024HC OrissaGSTCNR ODHC01005735202416 February 2024Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE D.DASH1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK WP(C) No.2539 of 2024 M/s. The National Small Industries Corporation Limited ... Petitioner Mr. Ramesh Ch. Jena, Advocate -versus- Chief Commissioner of CT & GST, Odisha …. Opposite Parties Mr. Sunil Mishra, Standing Counsel, C.T. & G.S.T. Assisted by Mr. Seshadeba Das, Addl. Standing Counsel, C.G. & G.S.T. CORAM: THE CHIEF JUSTICE MR. JUSTICE D. DASH Order No.

ORDER 16.02.2024

03.

This matter is taken up through hybrid mode.

2.

This writ application stands disposed of in terms of the common order passed today in W.P.(C) No.42015 of 2023. Issue urgent certified copy of this order as per rules.

(Chakradhari Sharan Singh) Chief Justice

(D.Dash)

Judge

Basu

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.