Biswashree Agam Prasad Behera vs. The Commissioner, CT And GST, Odisha
Original PDF →WP(C)/19911/2023HC OrissaGSTCNR ODHC01048227202302 January 2024Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.19911 of 2023
Biswashree Agam Prasad Behera
…..
Petitioner
Mr. Anup Narayan Mohanty, Advocate
Vs.
The Commissioner, Commercial
Tax & GST, Odisha & others
…..
Opposite Parties
Mr. Sunil Mishra, SC for the Revenue
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER 02.01.2024
Order No.
01.
This matter is taken up through hybrid mode.
2.
This writ petition is disposed of in terms of the common order passed by this Court on 6th November, 2023 in W.P.(C) No.6684 of 2023 and Batch of Writ Petitions (M/s. Pravat Kumar Choudhury and others v. Additional State Tax Officer, CT & GST, Cuttack and others).
MRS
(DR. B.R. SARANGI)
ACTING CHIEF JUSTICE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.