BharatTaxGST

Orissa High Court GST Judgments — 2024

1,276 judgments, newest first. Page 8 of 13.

M/S. Frontline Trading Co., Koraput vs. The Addl. CT And GST Office, Koraput

WP(C)/3838/2024HC Orissa27 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Mega Marketing, Khordha vs. The Chief Commnr. CT And GST, Cuttack

WP(C)/4007/2024HC Orissa26 Feb 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S. Trilok Industries, Sundargarh vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/38778/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Anup Kumar Sahoo vs. Commnr. Of CT And GST, Odisha

WP(C)/1912/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Jyotin Kumar Sahoo, Bbsr vs. The Commnr. Of Commercial Taxes And GST, Odisha

WP(C)/40797/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Applaswami Sethi vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Bhubaneswar

WP(C)/37751/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Mihir Kumar Mohanty, Cuttack vs. The Commnr., CT And GST, Odisha, Cuttack

WP(C)/5954/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Bijay Kumar Mallick vs. Govt. Of INDIA

WP(C)/27778/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Atanu Pattanayak, Mayurbhanj vs. The CT And GST Officer, Mayurbhanj Circle

WP(C)/1905/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Spectrum Coal And Power In Consortium With Global Coal And Mining PVT. LTD., New Delhi vs. The Commnr. Of Commericial Taxes And GST, Cuttack

WP(C)/43102/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Birupakshya Behera vs. The Commnr. Of Commericial Taxes And GST, Odisha, Cuttack

WP(C)/39823/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Jayakrushna Padhi vs. CBIC, Dept. Of Revenue, Ministry Of Finance, New Delhi

WP(C)/36134/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Santosh Motors, Gandhinagar vs. The Commnr. Of CT And GST, Cuttack

WP(C)/134/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Mihir Kumar Panda vs. Dy. Commissioner Of CT And GST, Bhadrak Circle, Balasore

WP(C)/1305/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Omkar Enterprises vs. Addl. Commnr. Of Sales Tax

WP(C)/30791/2021HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Balakrishna Sahoo vs. Addl.Commnr. Of CT And GST (Appeal)

WP(C)/16298/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Jyotin Kumar Sahoo, Bbsr vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/40801/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Judhisthir Sahoo, Bolangir vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/39887/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Idcol Kalinga Iron Works LTD vs. Union Of INDIA

WP(C)/3219/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Surender Singh Kabli, Sambalpur vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/35383/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Mgs Environ PVT. LTD., Bbsr vs. State Of Odisha

WP(C)/4207/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Susanta Kumar Parija, Cuttack vs. State Of Odisha

WP(C)/35674/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Duryodhan Kamar vs. Joint Commnr. Of State Tax CT And GST, Berhampur

WP(C)/41548/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S The Kcp LTD vs. The Chairman, Central Board Of It And Customs

WP(C)/26119/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Zelus Corporation, Cuttack vs. Addl. Commnr. Of CT And GST(Appeal), Sundargarh

WP(C)/19497/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Kumar Ranjan Jena vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/35386/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Osl Motors PVT. LTD., Cuttack vs. The CT And GST Officer, Cuttack

WP(C)/37390/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Bhismadev Samaratha vs. Addl. Commissioner Of CT And GST(Appeal), Sambalpur

WP(C)/40267/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Subhamaya Pradhan vs. The Commissioner Of CT And GST, Odisha

WP(C)/36840/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Panigrahy Associates, Ganjam vs. Addl. Commissioner Of State Tax (Appeal), Berhampur

WP(C)/3899/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Duryodhan Kamar vs. Joint Commnr. Of State Tax (Appeal) CT And GST. Ganjam

WP(C)/41554/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Ras Bihari Padhi vs. Addl. Commnr, Of State Tax (Appeal), Ganjam

WP(C)/10861/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Netrananda Pradhan, Bbsr vs. Addl. Commnr. Of State Tax Appeal, Bbsr

WP(C)/27443/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Rajib Kumar Sahoo vs. The Commnr. CT And GST, Cuttack

WP(C)/26464/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Biraja Nandan Mishra vs. Joint Commissioner Of State Tax(Appeal), Cuttack

WP(C)/40711/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Fayaj Infratech PVT. LTD., Bbsr vs. The Chief Commnr. CT And GST, Odisha, Cuttack

WP(C)/324/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Idcol Kalinga Iron Works LTD vs. Union Of INDIA

WP(C)/3226/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Sujaya Shrimanta Bishi vs. The Commnr. Of C.T. And G.S.T., Odisha, Ctc

WP(C)/40795/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Idcol Kalinga Iron Works LTD vs. Union Of INDIA

WP(C)/3216/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Shri Ram Electrical Contractor, Sambalpur vs. The Chief Commnr. Of CT And GST, Odisha, Cuttack

WP(C)/3906/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Trilok Industries, Sundargarh vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/38780/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Kiran Kumar Das vs. The Addl. CT And GST Officer, Mayurbhanj

WP(C)/39192/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Sakambari Automobiles PVT. LTD., Cuttack vs. State Of Odisha

WP(C)/21838/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Jagadamba Apparels, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/18675/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Saumyadip Chakrabarty vs. Joint Commnr. Of State Tax (Appeal), Balasore

WP(C)/1492/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Ss Traders vs. Addl. Commissioner Of State Tax Appeal, Odisha

WP(C)/4938/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Gc Kanungo Construction vs. Joint Commissioner Of State Tax(Appeal)

WP(C)/899/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Bijay Kumar Sahoo vs. The Dy. Commissioner Of CT And GST, Keonjhar

WP(C)/991/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Laxmi Enterprisers, Cuttack vs. Addl. Commnr. Of Sales Tax(Appeal)Cz, Cuttack

WP(C)/7148/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Mohapatra Hospital PVT. LTD., Cuttack vs. Commnr. Of CT And GST, Cuttack

WP(C)/18016/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Rahul Enterprises, Sundargarh vs. The Joint Commissioner Of State Tax Appeal, Sundargarh

WP(C)/41176/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Goutam Dwary, Soro vs. The Commnr. CT And GST Odisha, Cuttack

WP(C)/3824/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Dash Constructions, Sambalpur vs. Commnr. Of CT And GST, Cuttack

WP(C)/3937/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Banamali Prusty vs. Commissioner Of CT And GST, Cuttack

WP(C)/38765/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Nimain Charan Swain vs. Joint Commissioner Of State Tax (Appeal), Territorial Range, Sambalpur

WP(C)/38614/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Jyotin Kumar Sahoo, Bbsr vs. The Commnr. Of Commercial Taxes And GST, Odisha

WP(C)/40799/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Rashmita Sahoo vs. Commissioner Of Commercial Taxes And GST

WP(C)/29333/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Simhadri Engineers And Stevedores PVT. LTD., Ganjam vs. Govt. Of INDIA

WP(C)/28351/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S M.L.Enterprises, Rourkela vs. The Commnr. Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/34527/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Satyabhama Behera, Dhenkanal vs. Commissioner Of CT And GST, Cuttack

WP(C)/36105/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Bhagirathi Pradhan vs. The CT And GST Officer, Nayagarh

WP(C)/3875/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Swarnaprava Samal, Nayagarh vs. Commissioner Of CT And GST, Odisha

WP(C)/966/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Pravakar Mahapatra vs. Commnr. Of CT And GST, Odisha

WP(C)/35039/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Mishra Surgical Agency, Cuttack vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/3923/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Applaswami Sethi vs. Joint Commissioner Of State Tax (Appeal)

WP(C)/37782/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Santosh Kumar Behera, Phulbani vs. Central Board Of Indirect Taxes And Customs

WP(C)/39725/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Chhayadebi Panda vs. The Commnr Of CT And GST, Cuttack

WP(C)/1424/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Ashok Bricks Industries PVT. LTD., Jharsuguda vs. The CT And GST Officer, Jharsuguda

WP(C)/39621/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Sri Aditya Logistics PVT. LTD., Khurda vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/546/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Shri Ram Electrical Contractor, Samabalpur vs. The Chief Commnr. Of CT And GST, Odisha, Cuttack

WP(C)/3902/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Shri Ram Electrical Contractor, Sambalpur vs. The Chief Commnr. Of CT And GST, Odisha

WP(C)/3909/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Sujaya Shrimanta Bishi vs. The Commnr. Of C.T. And G.S.T., Odisha, Ctc

WP(C)/40794/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Ganesh Pradhan vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/39825/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Osl Securities PVT. LTD., Cuttack vs. The CT And GST Officer, Central Circle, Cuttack I

WP(C)/38939/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. J.B. Construction And Services, Cuttack vs. The Addl. CT And GST Officer Cuttack 1

WP(C)/29687/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Omkar Enterprises vs. Addl. Commnr. Of Sales Tax

WP(C)/30793/2021HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Sudarshan Pradhan vs. Commissioner Of Commercial Taxes And GST

WP(C)/29694/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Alok Kumar Palei vs. The Addl. CT And GST Officer, Cuttack

WP(C)/39694/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Ashok Bricks Industries PVT. LTD., Jharsuguda vs. The CT And GST Officer, Jharsuguda

WP(C)/39618/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. S D Agency, Bbsr vs. Joint Commissioner Of State Tax (Appeal), Bbsr

WP(C)/30939/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Rbs Construction, Kalahandi vs. Commnr. Of CT And GST, Odisha

WP(C)/31385/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Aruna Kumar Mallik vs. The Addl. CT And GST Officer, Cuttack

WP(C)/1004/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Pratistha Engineering LTD., Bbsr vs. The Commissioner, CT And GST, Cuttack

WP(C)/39526/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Sonalika Engineering Works, Ctc vs. State Tax Officer Cuttack Ii Cirle, Ctc

WP(C)/37926/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Pravakar Mahapatra vs. Commnr. Of CT And GST, Odisha, Cuttack

WP(C)/35038/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Janani Pradhan vs. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack

WP(C)/39822/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Maa Tarini Refractories And Monolithics, Rourkela vs. The Commnr. Of CT And GST, Odisha, Cuttack

WP(C)/880/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Jyotin Kumar Sahoo, Bbsr vs. The Commissioner Of CT And GST, Cuttack

WP(C)/39528/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Puri Enterprises, Mayurbhanja vs. The Commnr. Of CT And GST, Odisha, Cuttack

WP(C)/37996/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Anjali Sahu vs. Commnr. Of CT And GST, Cuttack

WP(C)/29362/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Laxmi Traders, Dhenkanal vs. Joint Commnr. Of State Tax And CT And GST, Angul

WP(C)/36008/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Smartchem Technologies, LTD. Cuttack vs. Joint Commnr. State Tax CT And GST, Bbsr

WP(C)/40009/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Sundar Das D. Hansaraj vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/405/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Judhistira Parida And Co., Bhadrak vs. The Commnr. Commercial Tax And GST, Odisha

WP(C)/28470/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Iftakhar Ahmed Khan @ Istakhar Khan vs. The CT And GST Officer, Sambalpur

WP(C)/37317/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Legend Steel Co., Sundargarh vs. Joint Commnr. Of GST (Appeal), Sundargarh

WP(C)/35060/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S.Odisha Engineering Works, Berhampur vs. Commnr. Of CT And GST, Cuttack

WP(C)/35679/2022HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

Anjana Rout vs. The CT And GST Officer, Cuttack I

WP(C)/992/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S. Kiran Motors, Nabarangpur vs. Addl. Commnr. Of State Tax (Appeal), Koraput Range

WP(C)/3881/2024HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

M/S Arakhita Sethy, Cuttack vs. Joint Commnr. Of State Tax Appeal, Cuttack

WP(C)/40878/2023HC Orissa23 Feb 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO

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