Orissa High Court GST Judgments — 2023
783 judgments. Showing the 100 most recent.
WP(C)/30716/2023·
WP(C)/19907/2023·
WP(C)/41802/2023·
WP(C)/40271/2023·
Saroj Kumar Tanty v. State Of Odisha
Record onlyWP(C)/39790/2023·
Suchismita Mohanty v. State Of Odisha
Record onlyABLAPL/12984/2023·
WP(C)/2148/2017·
WP(C)/26290/2023·
WP(C)/40407/2023·
WP(C)/40400/2023·
WP(C)/3625/2017·
WP(C)/4584/2017·
WP(C)/30725/2023·
WP(C)/39273/2023·
WP(C)/39745/2023·
WP(C)/39744/2023·
WP(C)/38598/2023·
WP(C)/38497/2023·
WP(C)/38448/2023·
WP(C)/39295/2023·
WP(C)/27265/2023·
WP(C)/8452/2022·
WP(C)/28808/2023·
WP(C)/38560/2023·
WP(C)/17047/2023·
WP(C)/38325/2023·
WP(C)/25400/2022·
WP(C)/30850/2022·
M/S Sn Jyoti Associates PVT. LTD., Bbsr v. The Intelligence Officer, Dg GST Intelligence, Bbsr
Record onlyWP(C)/27573/2022·
WP(C)/38608/2023·
WP(C)/32324/2023·
WP(C)/38606/2023·
WP(C)/29234/2023·
M/S Niranjan Pradhan, Balasore v. The Commnr. Of Commercial Taxes And GST, Odisha, Cuttack
Record onlyWP(C)/37313/2023·
WP(C)/30959/2023·
Naresh Kumar Agrawal v. Union Of INDIA
Record onlyWP(C)/32951/2023·
WP(C)/37489/2023·
Nitin Kapoor v. State Of Odisha
Record onlyBLAPL/9999/2023·
WP(C)/38503/2023·
WP(C)/25134/2023·
Prema Ranjan Swain v. State Of Odisha
Record onlyWP(C)/36828/2023·
Debadurllava Das v. Commnr. GST (State), Ctc
Record onlyWP(C)/35302/2023·
Prasanta Kumar Mohanty v. State Of Odisha
Record onlyWP(C)/28519/2023·
WP(C)/5188/2023·
WP(C)/5186/2023·
WP(C)/26549/2023·
Baladev Motors v. State And Ors.
Record onlyWP(C)/7962/2014·
WP(C)/2150/2023·
WP(C)/14554/2023·
WP(C)/14533/2023·
WP(C)/35389/2023·
WP(C)/36669/2023·
WP(C)/1022/2023·
WP(C)/6651/2023·
WP(C)/36104/2023·
WP(C)/29326/2023·
WP(C)/28641/2023·
WP(C)/5191/2023·
WP(C)/6360/2023·
WP(C)/29698/2023·
WP(C)/35775/2023·
WP(C)/3235/2023·
WP(C)/8233/2023·
WP(C)/33414/2023·
Dilip Kumar Sasmal v. Union Of INDIA
Record onlyBLAPL/11098/2023·
WP(C)/35784/2023·
WP(C)/33754/2023·
WP(C)/27946/2023·
WP(C)/35107/2023·
WP(C)/28294/2023·
WP(C)/19913/2023·
WP(C)/28285/2023·
WP(C)/35105/2023·
Subash Chandra Mohanty v. State Of Odisha
Record onlyWP(C)/28107/2023·
WP(C)/29804/2023·
WP(C)/30373/2023·
WP(C)/21429/2023·
WP(C)/34924/2023·
WP(C)/30186/2023·
WP(C)/5988/2023·
Kalachand Patnaik v. Central Board Of Indirect Taxes And Customs, Dept. Of Revenue, New Delhi
Record onlyWP(C)/30929/2023·
M/S Scs Umsl Jv, Cuttack v. State Of Odisha
Record onlyWP(C)/16184/2023·
WP(C)/34951/2023·
WP(C)/3468/2023·
WP(C)/5975/2023·
WP(C)/17726/2023·
Pabitra Nath Marndi v. The Commnr. Of Commercial Taxes And Goods And Services Tax, Cuttack
Record onlyWP(C)/32913/2023·
Sushanta Kumar Das v. Central Board Of Indirect Taxes And Customs, Dept. Of Revenue, New Delhi
Record onlyWP(C)/30922/2023·
WP(C)/3555/2023·
WP(C)/17543/2023·
WP(C)/35962/2023·
WP(C)/3599/2023·
WP(C)/21666/2023·
WP(C)/3557/2023·
WP(C)/21417/2023·
WP(C)/17574/2023·
WP(C)/35300/2023·
WP(C)/25951/2023·
M/S S.B.Enterprises, Berhampur v. Addl. Commissioner Of State Tax, Territorial Range, Berhampur
Record onlyWP(C)/32777/2023·
WP(C)/28288/2023·