M/S Arrdy Engineering Innovation PVT. LTD., Sundargarh vs. The Commnr. Of Commercial Taxes And GST, Cuttack
Held
The High Court directed that the present writ petition be disposed of in accordance with a common order previously issued in a batch of similar writ petitions.
Facts
The petitioner filed a writ petition before the High Court of Orissa. The case was to be disposed of in terms of a common order previously passed by the Court.
Key Issues
The primary issue was the disposal of the writ petition based on a prior common order of the Court.
AI-generated summary — verify with the full judgment below
Cause title — parties, addresses and appearances
ORDER 05.12.2023
Order No.
This matter is taken up through hybrid mode.
This writ petition is disposed of in terms of the common order passed by this Court on 6th November, 2023 in W.P.(C) No.6684 of 2023 and Batch of writ petitions (M/s. Pravat Kumar Choudhury and others v. Additional State Tax Officer, CT & GST, Cuttack & Others).
Laxmikant (DR. B.R. SARANGI)
ACTING CHIEF JUSTICE
(M.S. RAMAN)
JUDGE
Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 06-Dec-2023 10:24
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