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M/S Sushama Electricals Works vs. Commissioner Of CT And GST Odisha

WP(C)/17543/2023HC OrissaGSTCNR ODHC01041800202308 November 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Held

The High Court disposed of the writ petition in terms of a common order previously passed by the Court. This common order was issued on November 6, 2023, in a batch of related writ petitions.

Facts

The petitioner, M/s. Sushama Electricals Works, filed a writ petition before the Orissa High Court. The case was listed for hearing and the court was to pass an order.

Key Issues

The specific legal issues are not detailed in this order, as it refers to a prior common order for the decision.

AI-generated summary — verify with the full judgment below

Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.17543 of 2023 M/s. Sushama Electricals Works, Bhubaneswar …. Petitioner Mr. R. C. Jena, Advocate -versus- Commissioner of CT & GST Odisha, Cuttack and others …. Opposite Parties Mr. Sunil Mishra, Standing Counsel along with Mr. Diganta Das, Mr. Sheshadeba Das and Mr. Ananda Das, Additional Standing Counsel for CT & GST Department, Mr. T. K. Satapathy, Sr. Standing Counsel for CGST, CX & Customs, Mr. Avinash Kedia, Jr. Standing Counsel for CGST, CX & Customs CORAM: ACTING CHIEF JUSTICE DR. B. R. SARANGI MR. JUSTICE MURAHARI SRI RAMAN Order No.

ORDER 08.11.2023 02. 1. This matter is taken up through hybrid mode.

2.

This writ petition is disposed of in terms of the common order passed by this Court on 6th November, 2023 in W.P.(C) No.6684 of 2023 and Batch of Writ Petitions (M/s. Pravat Kumar Choudhury and others v. Additional State Tax Officer, CT & GST, Cuttack and others).

(DR. B. R. SARANGI) ACTING CHIEF JUSTICE

The judgment continues below.

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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.