Orissa High Court GST Judgments — 2022

274 judgments. Showing the 100 most recent.

• Datum Micro Credit v. State Bank Of INDIA

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  WP(C)/5451/2022·23 Dec 2022

• Commissioner,Central Excise,Service Tax And Customs v. M/S.Western Bitumen Industries PVT.LTD.

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  OTAPL/2/2019·22 Dec 2022

• Commissioner, Central Excise And Customs v. M/S.Rexon Strips LTD.

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  OTAPL/7/2019·22 Dec 2022

• M/S. A.K.Das Associates LTD. v. The Commissioner Of Sales Tax, Odisha

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  WP(C)/1000/2021·21 Dec 2022

• Cesc LTD. v. Commissioner Of Customs (Preventive)

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  OTAPL/18/2018·20 Dec 2022

• Cesc LTD. v. Commissionher Orf Customs (Preventive)

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  OTAPL/17/2018·20 Dec 2022

• Commissioner,Central Excise,Customs And Sercice Tax,Bhubaneswar-I v. M/S.Gopalji Ketaki Khara Masala

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  OTAPL/2/2018·19 Dec 2022

• Ambuja Cement LTD. v. State

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  WP(C)/54/2015·19 Dec 2022

• Chandan Patra v. State Of Odisha

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  WP(C)/23789/2022·19 Dec 2022

• M/S.Mirtunjai Udyog v. Sales Tax Officer

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  WP(C)/13506/2016·19 Dec 2022

• State Of Odisha v. M/S.Vidyarthi

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  STREV/110/2013·19 Dec 2022

• M/S.Ganesh Sponge PVT.LTD. v. State Of Orissa

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  WP(C)/21637/2015·19 Dec 2022

• M/S.Priti Auto Combine v. State Of Orissa

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  STREV/18/2019·19 Dec 2022

• M/S.Shri Karshni Alloys PVT.LTD. v. State Of Orissa

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  STREV/59/2019·19 Dec 2022

• Kundan Patra v. State Of Odisha

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  WP(C)/23788/2022·19 Dec 2022

• M/S.Sri Annapurna Rice Mill v. State Of Odisha

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  STREV/13/2019·19 Dec 2022

• M/S.Rukmani Motors v. State Of Odisha

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  STREV/58/2018·15 Dec 2022

• Commissioner,Central Excise,Customs And Service Tax v. M/S.Idcol Ferro Chrome And Alloys LTD.

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  OTAPL/6/2017·15 Dec 2022

• Santosh Kumar Gupta v. Union Of INDIA

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  BLAPL/10921/2022·15 Dec 2022

• Kaypee Enterprises v. State Of Orissa

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  WP(C)/3220/2015·15 Dec 2022

• M/S.Kvr Steel Orissa LTD. v. Sales Tax Officer

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  WP(C)/21684/2016·15 Dec 2022

• Ramesh Javery And Co. v. State

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  STREV/9/2013·15 Dec 2022

• Harish Chandra Hota v. CT And GST Officer, Koraput

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  WP(C)/28870/2022·15 Dec 2022

• M/S.New Khadi Niketan v. State Of Orissa

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  STREV/102/2017·15 Dec 2022

• M/S.Unifood INDIA(P)LTD. v. State Of Odisha

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  STREV/14/2019·14 Dec 2022

• M/S.S.B.Enterprieses v. State Of Orissa

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  STREV/44/2017·14 Dec 2022

• The Cuttack Tax Bar Association v. Union Of INDIA

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  WP(C)/5615/2020·14 Dec 2022

• Duro Pipes PVT.LTD v. State Of Orissa

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  STREV/36/2017·14 Dec 2022

• M/S.Sumeet Traders v. Commisioner Of Commercial Taxes

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  WP(C)/1991/2020·14 Dec 2022

• M/S.Sumeet Traders v. Commissioner Of Commercial Taxes, Orissa

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  WP(C)/1983/2020·14 Dec 2022

• M/S.Priti Auto Combine v. State Of Odisha

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  STREV/16/2019·14 Dec 2022

• M/S.Ardee Hi-Tech PVT LTD,Vishakhapatnam v. Asst Commissioner Of Commercial Taxes,Angul

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  WP(C)/9228/2016·14 Dec 2022

• M/S.Unifood INDIA PVT.LTD. v. State Of Odisha

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  STREV/15/2019·14 Dec 2022

• M/S.Priti Auto Combine v. State Of Odisha

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  STREV/17/2019·14 Dec 2022

• M/S.Balaji Sales v. The Sales Tax Officer, Sambalpur-1 Circle

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  WP(C)/846/2018·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/15/2010·13 Dec 2022

• Comnr.Central Excise v. Tata Iron And Steel Co

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  OTAPL/13/2010·13 Dec 2022

• M/S.Deepak Steel And v. State And Anr.

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  WP(C)/5697/2014·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/18/2010·13 Dec 2022

• M/S.Deepak Steel And v. State And Anr.

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  WP(C)/5698/2014·13 Dec 2022

• State v. M/S.Mediking

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  STREV/10/2014·13 Dec 2022

• M/S.Sahoo Brothers Trading And Enginnering v. The Sales Tax Officer,Cuttack Ii

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  WP(C)/10392/2018·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/16/2010·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/17/2010·13 Dec 2022

• M/S.Deepak Steel And v. State And Anr.

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  WP(C)/5696/2014·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/20/2010·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/14/2010·13 Dec 2022

• M/S. Geet Basa, A Proprietorship Concern v. The CT And GST Officer

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  WP(C)/24032/2019·13 Dec 2022

• M/S.Hitanshi Sales v. Sales Tax Officer,Sambalpur I Circle

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  WP(C)/17868/2017·13 Dec 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/11/2010·13 Dec 2022

• M/S.Agrawal Infrabuild PVT. LTD.,Khurda v. The Commissioner,CT And GST,Odisha

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  WP(C)/6990/2022·12 Dec 2022

• M/S.Arun Steel Industries PVT.LTD. v. State Of Orissa

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  STREV/26/2016·8 Dec 2022

• M/S.Arun Steel Industries PVT.LTD. v. State Of Orissa

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  STREV/31/2016·8 Dec 2022

• M/S.V.A.Narsimha Moorty And Sons v. State Of Orissa

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  STREV/65/2017·8 Dec 2022

• M/S.General Traders v. State Of Orissa

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  STREV/64/2017·8 Dec 2022

• M/S.S.K.Dal Industries v. State Of Orissa

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  STREV/4/2017·8 Dec 2022

• M/S.United Electricals And Engineering PVT.LTD. v. State Of Orissa

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  STREV/17/2016·7 Dec 2022

• Laxmi Narayan Bhandar v. State Of Orissa

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  STREV/9/2016·7 Dec 2022

• Central Excise,Customs And Service Tax v. M/S.A.K.Das Associates LTD.

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  OTAPL/6/2015·7 Dec 2022

• Central Excise,Customs And Service Tax v. M/S.A.K.Das Associates LTD.

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  OTAPL/7/2015·7 Dec 2022

• Amit Kumar Mishra v. State Of Odisha

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  ABLAPL/14113/2022·7 Dec 2022

• M/S.Neelachal Ispat Nigam LTD. v. Commissioner,GST And Central Excise

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  WP(C)/13892/2018·7 Dec 2022

• Prakash Chandra Pradhan v. The Commnr., CT And GST, Odisha

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  WP(C)/13599/2022·7 Dec 2022

• M/S.Aryan Ispat And Power PVT.LTD. v. State Of Orissa

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  STREV/47/2015·6 Dec 2022

• Gupta Distributor v. State

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  STREV/13/2014·6 Dec 2022

• M/S.Aryan Ispat And Power PVT.LTD. v. State Of Orissa

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  STREV/33/2016·6 Dec 2022

• M/S.Bata Furniture v. State Of Orissa

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  STREV/42/2015·6 Dec 2022

• M/S.Bata Furniture v. State Of Orissa

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  STREV/43/2015·6 Dec 2022

• M/S. Pioneer Bakers,Sambalpur v. Union Of INDIA

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  CMAPL/674/2022·5 Dec 2022

• M/S. Paradeep Phosphates LTD. v. Asst. Commnr., GST And Central Excise, Ctc Ii Division

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  WP(C)/31896/2022·1 Dec 2022

• M/S.Tosil Agencies v. State Of Orissa

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  STREV/10/2016·1 Dec 2022

• Commissioner,Central Excise v. M/S.Hindalco Industries LTD.

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  OTAPL/1/2015·1 Dec 2022

• M/S Sri Laxmi Enterprise, Angul v. The Commissioner, GST And Central Excise, Rourkela

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  WP(C)/30190/2022·30 Nov 2022

• M/S.Kalinga Hardware And Pneumatics v. State Of Orissa

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  STREV/56/2017·29 Nov 2022

• M/S.Kalinga Hardware And Pneumatics v. State Of Orissa

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  STREV/57/2017·29 Nov 2022

• Smruti Ranjan Dash v. Ananta Gopal Satpathy, Exe. Engnr., Rural Works Divn.

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  CONTC/5768/2022·29 Nov 2022

• Comnr,Central Excise v. Tata Iron And Steel Co

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  OTAPL/10/2010·29 Nov 2022

• M/S.Bengal Energy LTD. v. Union Of INDIA

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  WP(C)/6089/2019·28 Nov 2022

• M/S.Sunil Ku.Mishra v. State Of Orissa

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  STREV/95/2017·28 Nov 2022

• M/S. Visa Minmetal Limited v. Union Of INDIA

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  WP(C)/28302/2020·28 Nov 2022

• M/S.Visa Minmetal LTD. v. Union Of INDIA

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  WP(C)/11750/2019·28 Nov 2022

• M/S.Rushikulya Traders v. State Of Orissa

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  STREV/27/2017·28 Nov 2022

• Ram Narayan Mishra v. State Of Odisha

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  WP(C)/31920/2022·28 Nov 2022

• Basudev Rice Mill v. State

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  STREV/121/2014·28 Nov 2022

• M/S.Indian Farmers Fertilizers Cooperative LTD. v. Union Of INDIA

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  WP(C)/14456/2020·28 Nov 2022

• M/S.Adani Wilmar Limited v. Union Of INDIA

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  WP(C)/12574/2019·28 Nov 2022

• Sonam Berlia v. The Senior Intelligence Officer, Dg Of GST, Bbsr

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  ABLAPL/11651/2021·25 Nov 2022

• Srawan Lime Product v. State

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  STREV/136/2014·24 Nov 2022

• M/S.Sidharth Chemicals v. Dy Commissioner Of Sales Tax,Rourkela Ii Circle

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  WP(C)/21272/2015·24 Nov 2022

• M/S Lakshmi Constructions v. The Union Of INDIA

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  WP(C)/3921/2022·24 Nov 2022

• State Of Orissa v. M/S.Shanti Rice Mill

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  STREV/27/2015·24 Nov 2022

• M/S.Promise Foods v. Sales Tax Officer

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  WP(C)/8847/2007·24 Nov 2022

• M/S.Panchamukhi Traders v. Sales Tax Officer

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  WP(C)/22850/2016·23 Nov 2022

• CT And GST Officer, Ctc-Ii Circle v. M/S. Simon INDIA LTD.

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  RVWPET/325/2022·23 Nov 2022

• Harihara Lenka v. State Of Odisha

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  WP(C)/14671/2022·23 Nov 2022

• Prakash Chandra Pradhan v. The Commnr., CT And GST, Odisha

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  WP(C)/13597/2022·23 Nov 2022

• Tarun Trading Co v. The Commissioner, CT And GST, Odisha

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  WP(C)/30833/2022·21 Nov 2022

• M/S.Prusty Treaders v. The Commissioner,CT And GST, Odisha

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  WP(C)/30836/2022·21 Nov 2022

• Shree Jagannath Construction v. The Comissioner, CT And GST, Odisha

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  WP(C)/30839/2022·21 Nov 2022

• M/S Meena Zarda Udyog PVT. LTD. v. Union Of INDIA

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  WP(C)/19392/2021·17 Nov 2022