M/S.Sri Annapurna Rice Mill vs. State Of Odisha
STREV/13/2019HC OrissaGSTCNR ODHC01018227201919 December 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No.13 of 2019
M/s. Sri Annapurna Rice Mill
….
Petitioner
None
-versus-
State of Odisha
….
Opposite Party
Mr. Sunil Mishra, ASC for CT & GST
Organization
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 19.12.2022
03.
1. None appears for the Petitioner.
2.
The STREV is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
Laxmikant
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