M/S. Visa Minmetal Limited v. Union Of INDIA
- Court
- Orissa High Court
- Case number
- WP(C)/28302/2020
- Date of judgment
- 28 Nov 2022
- Bench
- DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN
- Petitioner
- M/S. VISA MINMETAL LIMITED
- Respondent
- UNION OF INDIA
- CNR
- ODHC010613852020
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.