M/S.Priti Auto Combine v. State Of Odisha

Court: Orissa High Court
Case number: STREV/16/2019
Date of judgment: 14 Dec 2022
Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: M/S.PRITI AUTO COMBINE
Respondent: STATE OF ODISHA
CNR: ODHC010221462019

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