M/S.Deepak Steel And v. State And Anr.

Court: Orissa High Court
Case number: WP(C)/5698/2014
Date of judgment: 13 Dec 2022
Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: M/S.DEEPAK STEEL and
Respondent: STATE and ANR.
CNR: ODHC010080532014

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.