M/S.Kalinga Hardware And Pneumatics vs. State Of Orissa

STREV/56/2017HC OrissaGSTCNR ODHC01029354201729 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK STREV No.56 of 2017 M/s. Kalinga Hardware and Pneumatics …. Petitioner None -versus- State of Odisha …. Opposite Party Mr. Sunil Mishra, ASC for CT & GST Organization CORAM: THE CHIEF JUSTICE JUSTICE M. S. RAMAN Order No.

ORDER 29.11.2022

07.

1. None appears for the Petitioner.

2.

The STREV is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

MRS/Laxmikant

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