M/S.Sunil Ku.Mishra vs. State Of Orissa
STREV/95/2017HC OrissaGSTCNR ODHC01000746201728 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No.95 of 2017
M/s. Sunil Kumar Mishra
….
Petitioner
None
-versus-
State of Odisha
….
Opposite Party
Mr. Sunil Mishra, Addl. Standing Counsel (CT & GST)
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 28.11.2022
03.
1. None appears for the Petitioner.
2.
The STREV is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge MRS/Laxmikant
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