Basudev Rice Mill v. State

Court
Orissa High Court
Case number
STREV/121/2014
Date of judgment
28 Nov 2022
Bench
DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN
Petitioner
BASUDEV RICE MILL
Respondent
STATE
CNR
ODHC010063682014

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