Central Excise,Customs And Service Tax v. M/S.A.K.Das Associates LTD.

Court: Orissa High Court
Case number: OTAPL/6/2015
Date of judgment: 7 Dec 2022
Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: CENTRAL EXCISE,CUSTOMS and SERVICE TAX
Respondent: M/S.A.K.DAS ASSOCIATES LTD.
CNR: ODHC010352442015

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