Orissa High Court GST Judgments — 2021

389 judgments. Showing the 100 most recent.

• M/S. Subash Kumar Sanjay Kumar v. Union Of INDIA

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  WP(C)/10313/2020·23 Dec 2021

• M/S Mangalam Timber Prducts LTD. v. The Commissioner Of Odisha Goods And Service Tax

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  WP(C)/10201/2020·22 Dec 2021

• M/S Mangalam Timber Products LTD. v. The Commissioner Of Odisha Goods And Service Tax

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  WP(C)/10203/2020·22 Dec 2021

• Sucharita Mohanty @ Mohapatra v. State Of Odisha

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  WP(C)/27367/2020·21 Dec 2021

• Sritam Naik v. State Of Odisha

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  CRLREV/43/2021·20 Dec 2021

• M/S.Kashvi Power And Steel PVT. LTD. v. Ministry Of Finace

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  WP(C)/25174/2021·16 Dec 2021

• M/S Kashvi Power And Steel PVT. LTD. v. The Union Of INDIA

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  WP(C)/26689/2021·16 Dec 2021

• M/S Kashvi Power And Steel PVT. LTD. v. Union Of INDIA

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  WP(C)/26692/2021·16 Dec 2021

• Sanjeeb Kumar Das v. The Commissioner,CT And GST,Odisha

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  WP(C)/31959/2021·16 Dec 2021

• M/S.Kashvi Power And Steel PVT. LTD. v. Union Of INDIA

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  WP(C)/25020/2021·16 Dec 2021

• Gyana Ranjan Senapati v. The CT And GST Officer, Bbsr

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  WP(C)/39195/2021·14 Dec 2021

• M/S Bhanjadeo Constructions v. State Of Odisha

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  WP(C)/38490/2021·14 Dec 2021

• M/S Sidharth Engg. v. The Commnr., CGST, Cx And Customs

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  WP(C)/38323/2021·8 Dec 2021

• Sukhpal Kaur v. State Of Odisha

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  WP(C)/28893/2021·8 Dec 2021

• Kamlesh Gupta v. Pratap Kumar Mohapatra

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  CRLMC/1299/2021·7 Dec 2021

• Telecom District Manager, B.S.N.L. v. State Of Odisha

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  STREV/94/2019·6 Dec 2021

• Telecom District Manager, B.S.N.L. v. State Of Odisha

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  STREV/93/2019·6 Dec 2021

• Telecom District Manager Bharat Sanchar Nigam LTD. v. State Of Odisha

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  STREV/92/2019·6 Dec 2021

• Sakuntala Mahala v. The Commissioner,GST,Central Excise And Customs,Bbsr

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  WP(C)/38241/2021·6 Dec 2021

• M/S Bhola Infratech PVT. LTD.,Bbsr v. The Commnr.,CGST,Cx And Customs,Bbsr

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  WP(C)/37804/2021·6 Dec 2021

• Gopal Ch Swain v. Rajiv Kumar

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  CONTC/5326/2020·3 Dec 2021

• Kedar Nayak v. The Commnr., CT And GST, Odisha

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  WP(C)/37448/2021·2 Dec 2021

• Shree Shankar Infratech PVT. LTD. v. The Commnr. CT And GST, Odisha

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  WP(C)/37450/2021·2 Dec 2021

• Debendra Nayak v. The Commnr., CT And GST, Odisha

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  WP(C)/37451/2021·2 Dec 2021

• M/S Gkv Sharma v. Union Of INDIA

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  WP(C)/33418/2021·1 Dec 2021

• Ashok Kumar Meher v. Commnr. Of Sales Tax And GST, Odisha

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  WP(C)/12763/2021·1 Dec 2021

• M/S Jsw Steel LTD. v. Union Of INDIA

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  WP(C)/33607/2021·29 Nov 2021

• M/S A Tech Solution v. The Commnr. (Appeals), CGST, Cx And Customs

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  WP(C)/37404/2021·29 Nov 2021

• Smruti Ranjan Sahoo v. State Of Odisha(GST Dept.)

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  BLAPL/9407/2021·26 Nov 2021

• Gurdit Dang v. State Of Odisha

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  BLAPL/8217/2021·26 Nov 2021

• Bhairab Charan Pattnaik v. State Of Odisha

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  WP(C)/29016/2021·25 Nov 2021

• M/S B.S.Minerals v. State Of Odisha

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  WP(C)/34402/2021·25 Nov 2021

• M/S B.S.Minerals v. State Of Odisha

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  WP(C)/26685/2021·25 Nov 2021

• Kartik Chandra Swain v. State Of Odisha

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  WP(C)/5540/2021·24 Nov 2021

• Commissioner,GST And Central Excise v. M/S.O.C.L. INDIA LTD.

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  OTAPL/33/2018·24 Nov 2021

• Pratap Chandra Parida v. State Of Odisha

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  WP(C)/8494/2021·24 Nov 2021

• M/S Mahavir Infra Developers PVT. LTD. v. State Of Odisha

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  WP(C)/5544/2021·24 Nov 2021

• Commissioner, GST And Central Excise,Rourkela v. M/S.O.C.L. Indialtd.

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  OTAPL/34/2018·24 Nov 2021

• Commissioner,GST And Central Excise,Rourkela v. M/S.Sps Steels LTD. And Power LTD.

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  OTAPL/4/2018·24 Nov 2021

• Ojesh Pati v. State Of Odisha

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  WP(C)/8493/2021·24 Nov 2021

• Chandra Sekhar Jena v. State Of Odisha

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  WP(C)/23547/2021·24 Nov 2021

• M/S P.M. Contractors PVT. LTD. v. State Of Odisha

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  WP(C)/5547/2021·24 Nov 2021

• Chandra Sekhar Jena v. State Of Odisha

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  WP(C)/23553/2021·24 Nov 2021

• Chandra Sekhar Jena v. State Of Odisha

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  WP(C)/23552/2021·24 Nov 2021

• Chandra Sekhar Jena v. State Of Odisha

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  WP(C)/23551/2021·24 Nov 2021

• M/S.Ashirbad Agro Pr v. Sales Tax Officer

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  WP(C)/21699/2012·23 Nov 2021

• Santosh Kumar Muduli v. State Of Odisha

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  WP(C)/18877/2021·23 Nov 2021

• Krishna Cement LTD v. State

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  STREV/70/2006·23 Nov 2021

• Sumit Kumar Agarwal v. State Of Odisha

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  ABLAPL/12513/2021·23 Nov 2021

• Krishna Cement LTD. v. State

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  STREV/69/2006·23 Nov 2021

• Krishna Cement LTD v. State

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  STREV/68/2006·23 Nov 2021

• Krishna Cement LTD v. State

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  STREV/71/2006·23 Nov 2021

• Krishna Cement LTD v. State

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  STREV/66/2006·23 Nov 2021

• Rashmi Rekha Dash v. State Of Odisha

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  WP(C)/16906/2020·23 Nov 2021

• Krishna Cement LTD v. State

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  STREV/72/2006·23 Nov 2021

• Shri Radha Raman Alloys PVT. LTD. v. Addl. D.G.,Directorate General Of GST Intelligence

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  WP(C)/25929/2021·22 Nov 2021

• Raghunath Agarwala v. S.T.O.,Cuttack-I

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  WP(C)/2843/2010·17 Nov 2021

• Sri Tripati Chandra Panda v. The Principal Commnr. CGST And Central Excise And Customs, Bbsr

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  WP(C)/33908/2021·17 Nov 2021

• Raghunath Agtarwala v. S.T.O.,Cuttack-1

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  WP(C)/2844/2010·17 Nov 2021

• M/S.Rohit Ferro Tech v. Union Of INDIA

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  WP(C)/2886/2013·16 Nov 2021

• Kashmir Kumar Agrawal v. State Of Odisha

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  BLAPL/9462/2020·15 Nov 2021

• Adhunik Metaliks LTD v. Stae.

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  WP(C)/7743/2008·10 Nov 2021

• Adhunik Metaliks LTD v. State

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  WP(C)/7747/2008·10 Nov 2021

• M/S.J.J.S.I. v. S.T.O.

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  OJC/5251/1995·10 Nov 2021

• Ajay Kumar v. The Supdt. Central GST And Cx, Angul Circle

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  WP(C)/34694/2021·9 Nov 2021

• Pabitra Mohan Lenka v. The Principal Commnr. CGST

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  WP(C)/32886/2021·6 Nov 2021

• Krushna Chandra Samal v. State Of Odisha

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  WP(C)/12033/2021·2 Nov 2021

• Jishu Krishna Patra v. State Of Odisha

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  WP(C)/9875/2021·2 Nov 2021

• M/S. Essel Mining And Industries LTD. v. Union Of INDIA

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  WP(C)/17397/2021·28 Oct 2021

• M/S Oriental Security Service v. Union Of INDIA

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  WP(C)/30915/2021·27 Oct 2021

• Chapala Mohanty v. CT And GST Officer,Koraput

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  WP(C)/30536/2021·25 Oct 2021

• M/S K.Bhimaraju And Sons v. State Of Odisha

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  WP(C)/32656/2021·21 Oct 2021

• Ganesh Ores PVT. LTD. v. State Of Odisha

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  WP(C)/32488/2021·21 Oct 2021

• M/S Sidharth Engineering v. The Asst. Commnr. CGST And Central Excise, Angul

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  WP(C)/31243/2021·8 Oct 2021

• M/S Jyoti Construction v. Deputy Commissioner Of CT And GST

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  WP(C)/23508/2021·7 Oct 2021

• M/S Jyoti Construction v. Deputy Commissioner Of CT And GST

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  WP(C)/23514/2021·7 Oct 2021

• M/S Jyoti Construction v. Deputy Commissioner Of CT And GST

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  WP(C)/23521/2021·7 Oct 2021

• M/S Jyoti Construction v. Deputy Commissioner Of CT And GST, Barbil Circle, Jajpur

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  WP(C)/23511/2021·7 Oct 2021

• M/S Jyoti Construction v. Deputy Commissioner Of CT And GST, Barbil Circle, Jajpur

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  WP(C)/23513/2021·7 Oct 2021

• M/S. Bright Star Plastic Industries v. Addl. Commnr. Of State Tax(Appeal)

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  WP(C)/15265/2021·4 Oct 2021

• Manas Chandra Baral v. Union Of INDIA

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  BLAPL/3857/2021·30 Sept 2021

• M/S Akshaya Kumar Mohanty Construction PVT. LTD. v. CT And GST Officer,Puri

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  WP(C)/30604/2021·30 Sept 2021

• Sujay Maitra v. State Of Odisha

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  BLAPL/7484/2021·30 Sept 2021

• M/S Syndicate Jewellers v. Union Of INDIA

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  WP(C)/28710/2021·30 Sept 2021

• Ranjan Kumar Das v. The Assistant Commissioner CGST And Central Excise

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  WP(C)/26676/2021·28 Sept 2021

• Utkal Metallics LTD v. The Commnr Of CT And GST,Ctc

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  WP(C)/28894/2021·28 Sept 2021

• M/S Tushar Kanti Pradhan v. Addl. CT And GST Officer, Sambalpur 1

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  WP(C)/25484/2021·27 Sept 2021

• M/S.Redtech Solutions INDIA PVT.LTD. v. CT And GST Officer,Central Circle,Cuttack

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  WP(C)/29022/2021·24 Sept 2021

• M/S Utkal Udyog v. Commissioner, CT And GST

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  RVWPET/145/2021·23 Sept 2021

• M/S Utkal Udyog v. Commissioner, CT And GST

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  RVWPET/144/2021·23 Sept 2021

• M/S Utkal Udyog v. Commissioner, CT And GST

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  RVWPET/146/2021·23 Sept 2021

• Smruti Ranjan Sahoo v. State Of Odisha (GST Deptt.)

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  BLAPL/5883/2021·22 Sept 2021

• M/S. Jagat Janani Services v. Goods And Service Tax Council

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  WP(C)/17196/2020·21 Sept 2021

• Lachhaman Majhi v. State Of Odisha

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  WP(C)/20311/2021·17 Sept 2021

• M/S. Sunny Motors v. Central Board Of Indirect Taxes And Customs Dept. Of Revenue

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  WP(C)/9348/2020·16 Sept 2021

• M/S. Jagannath Auto v. The Union Of INDIA

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  WP(C)/14459/2020·16 Sept 2021

• M/S Mrtc (INDIA) PVT. LTD. v. The Principal Commnr. GST And Cx, Bbsr I

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  WP(C)/24942/2021·16 Sept 2021

• Tapan Kumar Ray v. Odisha State Cashew Development Corporation LTD., Khordha

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  WP(C)/38305/2020·15 Sept 2021

• Sibaram Patra v. State Of Odisha

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  ABLAPL/8636/2021·15 Sept 2021

• M/S.Trinath Construction v. State Of Odisha

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  WP(C)/6388/2020·14 Sept 2021