Raghunath Agarwala vs. S.T.O.,Cuttack-I

WP(C)/2843/2010HC OrissaGSTCNR ODHC01000464201017 November 2021Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE ADITYA KUMAR MOHAPATRA1 pages

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Cause title — parties, addresses and appearances

IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.2843 of 2010 M/s. Raghunath Agarwala …. Petitioner Mr. N. Paikaray, Advocate -versus- Sales Tax Officer, Cuttack-1 West Circle, Cuttack & others …. Opp. Parties Mr. S. S. Padhy Additional Standing Counsel (CT & GST) CORAM: THE CHIEF JUSTICE JUSTICE A.K. MOHAPATRA Order No.

ORDER 17.11.2021

04.

1. Learned counsel for the Petitioner submits that with passage of time, this writ petition has become infructuous.

It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge

R.K. Singh/Jagabandhu

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