Orissa High Court GST Judgments — 2020

Pramod Kumar Sahoo vs. State Of Odisha

Bench: DR. JUSTICE S.K. PANIGRAHI

Bikas @ Vikas Sarawgi vs. State Of Odisha

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S.Tarini Prasad Mohanty vs. Union Of INDIA

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE PRAMATH PATNAIK

Niranjan Mohapatra vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Microtek Transformers vs. Additional Commissioner Of Sales Tax, CT And GST

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S Microtek Transformers vs. Addl. Commissioner Of Sales Tax, CT And GST

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Rajesh Kumar Mishra vs. Union Of INDIA

Bench: MR. JUSTICE B. P. ROUTRAY

M/S.Acc LTD Bargarh Cement Works vs. Commissioner Of Sales Tax CT And GST

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Jagdish Baral vs. Addl. CT And GST Officer, Cuttack Ii Circle, Cuttack

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Mohammed Irfan Ahmad vs. Union Of INDIA

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Kishore Kumar Agrawal vs. Union Of INDIA

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Arati Majhi vs. State Of Odisha

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Biraja Construction vs. State Of Odisha

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Biraja Construction vs. State Of Odisha

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Biraja Construction vs. Odisha Construction Corporation LTD. (Occl) Khurda

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Biraja Construction vs. State Of Odisha

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Nityananda Pradhan vs. State Of Odisha

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Balakrushna Mohanty vs. Union Of INDIA

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Budharaja Mining And Construction LTD vs. Ntpc Limited

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Atul Bansal vs. State Of Odisha

Bench: MR. JUSTICE D.DASH

M/S.Microtek Transformers vs. Additional Commissioner Ofsales Tax CT And GST

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Surendra Kumar Patra vs. State Of Odisha

Bench: MR. JUSTICE B. P. ROUTRAY

M/S.Tata Steel Bsl LTD vs. Union Of INDIA

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Subhraranjan Samal vs. The Executive Engineer, Jajpur Irrigation Division

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Maheswar Sahoo vs. State Of Odisha

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Saroj Kumar Tanty vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI

Mahendra Kumar Pati vs. The Executive Engineer, Public Health Division-Ii, Ctc

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Saumya Ranjan Lenka vs. State Of Orissa

Bench: DR. JUSTICE B.R.SARANGI

M/S.Ltb Infra Consultants PVT.LTD vs. The Commissioner Cum Secretary TO Govt. Health And Family Welfare Deptt

Bench: MR. JUSTICE BISWANATH RATH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Binayak Enterprisers vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.The Executive Engineer Electrical Store Division Wesco Utility vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Haraparbati Construction vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Madhusmita Baral vs. CT And GST Officer, Jajpur Circle

Bench: MR. JUSTICE C.R.DASH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Singhal Business PVT.LTD vs. Deputy Director, Dggsti, Zonal Unit, Bbsr

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S B.C.Bhuyan Constructions PVT.LTD vs. The Orissa Industrical Infrastructire Development Corporation

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Mohammed Irfan Ahmad vs. The Assistant Commissioner

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Manoj Kumar Maharana vs. The State Of Odisha

M/S. Tata Steel Bsl LTD vs. Union Of INDIA

Krushna Chandra Behera vs. The Executive Engineer

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Bhagawan Parida vs. State Of Odisha

Bhagawan Parida vs. State Of Odisha

Bhagawan Parida vs. State Of Odisha

Magu Charan Nayak vs. State Of Odisha

Lucky Transport And Trading Co vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Ab Roadlines vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Sss Traders vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Sanjit Kumar Jena vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Ltb Infraconsultants PVT.LTD vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Orissa Construction Corpn vs. Commissioner, Central Excise, Customs And Service Tax

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Khandelwal (Akshay) Pvc Pipes PVT. LTD vs. National Credit Guarantee Trustee Company LTD

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Durga Stone Crusher vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Ab Logistics vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Bhabani Shankar Mohanty vs. State Of Orissa

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Utkal Suppliers, Ganjam vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Mukesh Kumar vs. The Executive Engineer, Sambalpur

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Mukesh Kumar vs. The Executive Engineer, Bargarh (R And B) Division

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Mukesh Kumar vs. The Executive Engineer, Rwd, Jharsuguda

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Mukesh Kumar vs. The General Manager (Civil) Mcl, Sambalpur

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S Rajdhani Security Services PVT.LTD vs. The Assistant Commissioner, GST And Cx, Bbsr 1

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Ocl Iron And Steel LTD vs. Commissioner Of Central Goods And Service Tax

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Bharti Telemedia LTD vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Jindal Steel And Power LTD vs. Designated Committee, Central GST And Custom Rourkela

Bench: MR. JUSTICE K.R.MOHAPATRA,KUMARI JUSTICE SANJU PANDA

Surendra Kumar Barik vs. State Of Odisha

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Dhabaleswar Pattnaik vs. State Of Odisha

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Paradeep Phosphates LTD vs. Asst. Commissioner, CGST And Central Excise

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Dhabaleswar Pattanaik vs. State Of Odisha

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Paradeep Phosphates LTD vs. Asst. Commissioner, CGST And Central Excise

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Paradeep Phosphates LTD vs. Asst.Commissioner, CGST And Central Excise, Cuttack

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Dhabaleswar Pattanaik vs. State Of Odisha

Bench: MR. JUSTICE B. P. ROUTRAY,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S. Tech Support vs. The Asst.Commissioner GST And Central Excise

Bench: MR. JUSTICE B. P. ROUTRAY,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Dhabaleswar Pattanaik vs. State Of Odisha

Bench: MR. JUSTICE B. P. ROUTRAY,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Dhabaleswar Pattanaik vs. State Of Odisha

Bench: MR. JUSTICE B. P. ROUTRAY,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S Empowertrans PVT.LTD vs. The Sales Tax Officer, CT And GST Circle, Bbsr

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S Empowertrans PVT.LTD vs. The Sales Tax Officer, CT And GST Circle, Bbsr

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.S.S. Construction Co vs. State Of Odisha

Bench: DR. JUSTICE S.K. PANIGRAHI,KUMARI JUSTICE SANJU PANDA

Gagan Kumar Sahoo vs. State Of Odisha

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Prasanna Kumar Bisoi vs. Union Of INDIA

Bench: MR. JUSTICE K.R.MOHAPATRA,KUMARI JUSTICE SANJU PANDA

Girish Chandra Ray vs. State Of Odisha

Bench: DR. JUSTICE A.K.MISHRA,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Union Of INDIA vs. Ashiquzzaman

Bench: MR. JUSTICE D.DASH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Union Of INDIA vs. Sandeep Yadav @ Yadav Sandeep G.M

Bench: MR. JUSTICE D.DASH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Amit Beriwal vs. State Of Odisha

Bench: DR. JUSTICE S.K. PANIGRAHI

Anjana Panda @ Swain vs. Union Of INDIA

Bench: MR. JUSTICE S.K.SAHOO

Saheb Kumar Panda vs. Union Of INDIA

Bench: MR. JUSTICE S.K.SAHOO

Gopinath Swain vs. Union Of INDIA

Bench: MR. JUSTICE S.K.SAHOO

M/S.Nalco vs. Commissioner, GST, Central Excise And Customs

Bench: MISS JUSTICE SAVITRI RATHO,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Nalco LTD vs. Comnr.Central Excise

Bench: MISS JUSTICE SAVITRI RATHO,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Pentagon Steelp vs. Commissioner, Central

Bench: MISS JUSTICE SAVITRI RATHO,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S Trinath Construction vs. State Of Odisha

Bench: MISS JUSTICE SAVITRI RATHO,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

Aditya Kumar Nayak vs. State Of Odisha

Bench: MR. JUSTICE K.R.MOHAPATRA

M/S Jindal Stainless LTD vs. State Of Odisha

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MOHAMMAD RAFIQ(CJ)

M/S.Ashirwad Steel Fabricators vs. The Commissioner Of Commercial Taxes

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Ajit Kumar Sahoo vs. The Executive Engineer Rural Works Division.Ii Kendrapara

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH