BharatTaxGST

Orissa High Court GST Judgments — 2020

139 judgments, newest first. Page 2 of 2.

Banjrang Agrawal vs. The Executive Engineer, Rural Works Division Bhawanipatna

WP(C)/9411/2020HC Orissa20 Mar 2020

Bench: MR. JUSTICE JUDGE-1,MR. JUSTICE JUDGE-2

Ajit Kumar Sahoo vs. The Executi Ve Engineer Aul Embarkment Division Aul

WP(C)/9401/2020HC Orissa20 Mar 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Ajit Kumar Sahoo vs. The Executive Engineer Pattamundai Canal Division Kendrapara

WP(C)/9404/2020HC Orissa20 Mar 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Ajit Kumar Sahoo vs. The Executive Engineer Rural Works Division Kendrapara

WP(C)/9400/2020HC Orissa20 Mar 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Ajit Kumar Sahoo vs. The Senior Manager(Civil)Occl Cuttack Road And Works Project

WP(C)/9402/2020HC Orissa20 Mar 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Kuldeep Mohanty vs. State Of Odisha

WP(C)/427/2020HC Orissa26 Feb 2020

Bench: MR. JUSTICE D.DASH

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Nimapara

WP(C)/23281/2019HC Orissa25 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Mahanadi South Division

WP(C)/23276/2019HC Orissa25 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S. S.N. Kanungo Infrastucture vs. The Senior Manager (Civil)

WP(C)/23257/2019HC Orissa25 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Prachi

WP(C)/23264/2019HC Orissa25 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Jarka

WP(C)/23253/2019HC Orissa25 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Odiscience Resources Private Limited vs. State Of Odisha

WP(C)/6654/2020HC Orissa24 Feb 2020

Bench: DR. JUSTICE A.K.MISHRA,MR. JUSTICE S.K.MISHRA

Sailendra Narayan Panda vs. The Chief Commissioner, CGST, Khurda

WP(C)/28136/2019HC Orissa18 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Krushna Charan Samal, Proprietoeship Firm vs. State Of Odisha

WP(C)/2749/2020HC Orissa18 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

Debabrata Mishra vs. The Commissioner Of CT And GST

WP(C)/370/2020HC Orissa18 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Sunayana Metal Industries LTD vs. Chief Commissioner GST, Cx, And Customs

WP(C)/1816/2020HC Orissa13 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Swatik Ingot PVT.LTD vs. Chief Commissioner, GST, Cx And Customs

WP(C)/1830/2020HC Orissa13 Feb 2020

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE C.R.DASH

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Jajpur

WP(C)/23268/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S.Rout Infrastructure PVT LTD vs. The Executive Engineer, Drainage Division

WP(C)/23241/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Rural Works

WP(C)/23272/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S.S.N.Kanungo Infrastructure vs. Sr. Manager(Civil)

WP(C)/23250/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Drainage

WP(C)/23255/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S.S.N.Kanungo Infrastructure vs. Odisha Construction Corporation LTD

WP(C)/23247/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S. S.N. Kanungo Infrastucture vs. The Senior Manager ( Civil)

WP(C)/23252/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S.Rout Infrastructure PVT.LTD vs. The Executive Engineer, Drainage Division

WP(C)/23278/2019HC Orissa07 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE K.R.MOHAPATRA

M/S Akshaya Kumar Mohanty Construction PVT.LTD vs. The Executive Engineer, Rural Works Division

WP(C)/1174/2020HC Orissa04 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE C.R.DASH

M/S Akshaya Kumar Mohanty Construction PVT.LTD vs. The Executive Engineer, Rural Works Division-Ii

WP(C)/1177/2020HC Orissa04 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE C.R.DASH

M/S B.M.P. And Sons Constructions PVT.LTD vs. State Of Orissa

WP(C)/160/2020HC Orissa04 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE C.R.DASH

Sankar Lal Sahoo vs. State Of Odisha

CRLREV/774/2019HC Orissa03 Feb 2020

Bench: MR. JUSTICE B. P. ROUTRAY

Bijan Kumar Parida vs. State Of Odisha

WP(C)/2819/2020HC Orissa03 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE C.R.DASH

Susanta Kumar Samantaray vs. State Of Odisha

WP(C)/2823/2020HC Orissa03 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE C.R.DASH

Pratap Chandra Parida vs. State Of Odisha

WP(C)/2817/2020HC Orissa03 Feb 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE C.R.DASH

Girish Chandra Sai vs. State Of Odisha

WP(C)/26248/2019HC Orissa22 Jan 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,DR. JUSTICE A.K.MISHRA

M/S.Serajuddin And Co vs. Union Of INDIA

WP(C)/288/2020HC Orissa09 Jan 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE B. P. ROUTRAY

M/S.Serajuddin And Co vs. Union Of INDIA

WP(C)/386/2020HC Orissa09 Jan 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE B. P. ROUTRAY

M/S.Serajuddin And Co vs. Union Of INDIA

WP(C)/278/2020HC Orissa09 Jan 2020

Bench: MR. JUSTICE BISWAJIT MOHANTY,MR. JUSTICE B. P. ROUTRAY

Bipin Bihari Swain vs. The Executive Engineer

WP(C)/29138/2019HC Orissa03 Jan 2020

Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA

Bipin Bihari Swain vs. The Executive Engineer, Fisheri Engineering Division

WP(C)/29134/2019HC Orissa03 Jan 2020

Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA

Sanjay Kumar Samal vs. State Of Odisha

WP(C)/8/2020HC Orissa03 Jan 2020

Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA

← 20192021 →